High Courts24 Jun 2024Disposed Of
Arif Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0106
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
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Orissa High Court judgments
32,472 judgments · page 89 of 1,624
High Courts21 Jun 2024Disposed Of
B.dharma Patra Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0012
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 326, 341, 379, 427, 435, 452Arms Act, 1959 — Section 27
High Courts21 Jun 2024Disposed Of
Pabitra Mohanty @ Pabitra Mahanty Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0011
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1)(a)
High Courts21 Jun 2024Disposed Of
Sudhir Kumar Swain@ sudhir Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0010
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts21 Jun 2024Disposed Of
Raghu @ Raghunath Mishra Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0009
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420
High Courts21 Jun 2024Disposed Of
Prakash Mohanty@ prakash Mahanty Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0008
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1)(a)
High Courts21 Jun 2024Disposed Of
Guru Charan Behera Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0007
Indian Penal Code, 1860 — Section 302
High Courts21 Jun 2024Disposed Of
Sk. Raju @ Sk. Rajo Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0006
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)(ii)
High Courts21 Jun 2024Disposed Of
Siba Hantal Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0005
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 201, 302, 323, 326
High Courts21 Jun 2024Disposed Of
Pragyan Priya Swain @ Prajnapriya Swain Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0004
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37
High Courts21 Jun 2024Disposed Of
Chittaranjan Pradhan Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts21 Jun 2024Disposed Of
Hrushikesh Das And Others Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 366, 376D, 376(2)(m), 379
High Courts21 Jun 2024Disposed Of
Nilambar Pani Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0001
Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 376, 384, 406, 420, 506, 511
High Courts20 Jun 2024Partly Allowed
Sk. Asif Alli @ Md. Asif Iqbal Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0032
Code of Criminal Procedure, 1973 — Section 161, 164, 313, 357A, 366, 432, 433Indian Penal Code, 1860 — Section 120B, 302, 307, 347, 364, 365, 376A, 376D, 376(2)(f)(g)Protection of Children from Sexual Offences Act, 2012 — Section 6, 42
High Courts20 Jun 2024Dismissed
Puspalata Das Vs Branch Manager, Syndicate Bank, Cuttack And Others
Orissa High Court · (2024) 06 OHC CK 0031
High Courts20 Jun 2024Dismissed
Gagan Bihari Das And Others Vs Sasadhar Das
Orissa High Court · (2024) 06 OHC CK 0030
High Courts20 Jun 2024Disposed Of
K. Kameswar Reddy @ Dandapani Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0029
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1)(a)
High Courts20 Jun 2024Disposed Of
Jagannath Parida Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0028
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts20 Jun 2024Disposed Of
Santosh Kumar Nat @ Nath Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0027
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394
High Courts20 Jun 2024Disposed Of
Mithun Swain Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0026
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 506Arms Act, 1959 — Section 25(1)(a)