High Courts20 Jun 2024Disposed Of
Pintu@saroj Bastaray Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0025
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37
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Orissa High Court judgments
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High Courts20 Jun 2024Disposed Of
Paresh Behera Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0024
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(C), 25, 29
High Courts20 Jun 2024Disposed Of
Rash Bihari Mukhi Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0023
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts20 Jun 2024Disposed Of
Ritikisan Sahani Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0022
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts20 Jun 2024Disposed Of
Ajit Kumar Nayak Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0021
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 341
High Courts20 Jun 2024Disposed Of
Ganesh Agrawal Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0020
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
High Courts20 Jun 2024Disposed Of
Sandhyarani Naik Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0019
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 364A, 365, 386
High Courts20 Jun 2024Disposed Of
Prafulla Kumar Jena And Another Vs Pathani Kumar Jena And Others
Orissa High Court · (2024) 06 OHC CK 0018
Code of Civil Procedure, 1908 — Order 8 Rule 1A, Order 11
High Courts20 Jun 2024Disposed Of
Rahul Sethi Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0017
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37
High Courts20 Jun 2024Disposed Of
Sania Challan Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0016
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts20 Jun 2024Disposed Of
Prasanta Kumar Padhi Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0015
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354A, 354DProtection of Children from Sexual Offences Act, 2012 — Section 10, 12
High Courts20 Jun 2024Disposed Of
Sanjan @ Sanjaya Kumar Sahoo Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0014
Indian Penal Code, 1860 — Section 395, 412, 450, 506Arms Act, 1959 — Section 25
High Courts20 Jun 2024Disposed Of
Ashok Kumar Das Vs State Of Odisha & Others
Orissa High Court · (2024) 06 OHC CK 0013
High Courts19 Jun 2024Dismissed
Satara Pradhan @ Satara Vs Collector, Kandhamal And others
Orissa High Court · (2024) 06 OHC CK 0045
Code of Civil Procedure, 1908 — Section 47
High Courts19 Jun 2024Disposed Of
Galib Hasim @ Galib Hasmi Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0044
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 379, 411
High Courts19 Jun 2024Disposed Of
Subash Kumar Swain Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0043
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)(ii)Arms Act, 1959 — Section 25
High Courts19 Jun 2024Disposed Of
Baldev Singh Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0042
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
High Courts19 Jun 2024Disposed Of
Sk. Ibatullah Khan @ Kurban Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0041
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts19 Jun 2024Disposed Of
Dipak Patel Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0040
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts19 Jun 2024Disposed Of
Tapan Dehury Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0039
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)