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Orissa High Court judgments

32,472 judgments · page 218 of 1,624

High Courts03 Jul 2023Disposed Of

Raj Kapoor Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0016

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 25, 29
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High Courts03 Jul 2023Disposed Of

Ajit Pera Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0014

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
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High Courts03 Jul 2023Disposed Of

Sagar Biswal Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0013

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 306Protection of Children from Sexual Offences Act, 2012 — Section 12
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High Courts03 Jul 2023Disposed Of

Gopi Kumar Khila @ Babu Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0012

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 341, 354A, 506Protection of Children from Sexual Offences Act, 2012 — Section 12
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High Courts03 Jul 2023Disposed Of

Bankim Biswal Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0009

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 379
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High Courts03 Jul 2023Disposed Of

Boita Das Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0008

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 396, 412, 460
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