High Courts30 Jun 2023Disposed Of
Jayaban Pradhan Vs Premalata Pradhan
Orissa High Court · (2023) 06 OHC CK 0169
Code of Criminal Procedure, 1973 — Section 125Evidence Act, 1872 — Section 106
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 219 of 1,624
High Courts30 Jun 2023Disposed Of
Rabindra Kumar Paramanik @ Rabindra Parmanik Vs Choudhury Sarat Parida And Another
Orissa High Court · (2023) 06 OHC CK 0168
High Courts30 Jun 2023Disposed Of
Divisional Manager, The New India Assurance Co. Ltd. Badambadi, Cuttack Vs Mangaraj Nayak @ Lulu And Another
Orissa High Court · (2023) 06 OHC CK 0167
High Courts30 Jun 2023Disposed Of
Authorized Officer, Punjab National Bank Circle Office, Balasore And Another Vs Preetishree Behera And Others
Orissa High Court · (2023) 06 OHC CK 0166
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts30 Jun 2023Disposed Of
Banbihari Das And Others Vs Rabindra Behera And Another
Orissa High Court · (2023) 06 OHC CK 0165
Code of Civil Procedure, 1908 — Section 10
High Courts30 Jun 2023Disposed Of
Lima Digal Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0164
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302Unlawful Activities (Prevention) Act, 1967 — Section 18, 43D(5)
High Courts30 Jun 2023Disposed Of
Suria @ Suresh Behera Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0163
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts30 Jun 2023Disposed Of
Ram Babu Mahto Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0162
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts30 Jun 2023Disposed Of
Bapuji Tiria Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0161
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 370(3)(5)
High Courts30 Jun 2023Disposed Of
Raghunath Behera Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0160
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 395, 506
High Courts30 Jun 2023Disposed Of
B.Sai Kumar Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0159
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts30 Jun 2023Disposed Of
Punjilal Meher Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0158
High Courts30 Jun 2023Disposed Of
Lulu @ Himanshu Bhusan Pradhan Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0157
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 506
High Courts30 Jun 2023Disposed Of
Dillip Kumar Dehury Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0156
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts30 Jun 2023Disposed Of
Saraswati Behera Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0155
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts30 Jun 2023Disposed Of
Surjya Prasad Swain Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0154
Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 25
High Courts30 Jun 2023Dismissed
Tikepila @ Pravakar Samarth Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0153
Indian Penal Code, 1860 — Section 302
High Courts30 Jun 2023Dismissed
Kuna Munda Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0152
Indian Penal Code, 1860 — Section 302, 323
High Courts28 Jun 2023Disposed Of
Mahadev Mutkia Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0151
Code of Criminal Procedure, 1973 — Section 439Wildlife Protection Act, 1972 — Section 51
High Courts28 Jun 2023Disposed Of
Lukesh Naik @ Lokesh @ Tiku Naik Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0150
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 274, 275, 276