High Courts06 Jul 2023Disposed Of
Kalicharan Bindhani Vs Commissioner Of Endowments, BBSR And Others
Orissa High Court · (2023) 07 OHC CK 0031
Odisha Hindu Religious Endowments Act, 1951 — Section 7, 42
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 217 of 1,624
High Courts06 Jul 2023Disposed Of
Ashok Mandal Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0030
Indian Penal Code, 1860 — Section 34, 328, 380
High Courts06 Jul 2023Dismissed
Naba Behera And Another Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0029
Indian Penal Code, 1860 — Section 34, 302
High Courts06 Jul 2023Dismissed
Subash Tarei And Another Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0028
Indian Penal Code, 1860 — Section 34, 302, 307, 309, 436
High Courts06 Jul 2023Allowed
Dillip Kumar Behera And Others Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0027
Indian Penal Code, 1860 — Section 34, 302, 323, 341
High Courts05 Jul 2023Dismissed
Mahanta Kousal Kishore Das Vs Sri Laxminarayan Temple, Ganjam And Others
Orissa High Court · (2023) 07 OHC CK 0020
Code of Civil Procedure, 1908 — Section 141, Order 9 Rule 13, Order 23 Rule 1AOdisha Hindu Religious Endowments Act, 1951 — Section 30, 30(3)Odisha Hindu Religious Endowments Rules, 1959 — Rule 43
High Courts05 Jul 2023Allowed
Biswanath Mukharjee Vs Netaji Sangha And Others
Orissa High Court · (2023) 07 OHC CK 0019
Code of Civil Procedure, 1908 — Section 11
High Courts05 Jul 2023Allowed
Bandhna Toppo Vs State Of Orissa And Others
Orissa High Court · (2023) 07 OHC CK 0018
Constitution of India, 1950 — Article 32, 226Code of Criminal Procedure, 1973 — Section 156, 161, 164, 173, 173(2), 173(8), 228, 482Indian Penal Code, 1860 — Section 34, 302
High Courts04 Jul 2023Disposed Of
Chandra Nagabansha Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0045
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts04 Jul 2023Disposed Of
Emanuel Khosla Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0044
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 376(2)(n), 498(A), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts04 Jul 2023Disposed Of
Soumya Ranjan Mohanty Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0043
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts04 Jul 2023Disposed Of
Rama Muduli Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0042
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29, 37
High Courts04 Jul 2023Disposed Of
Pravakar Jena Vs State Of Orissa
Orissa High Court · (2023) 07 OHC CK 0041
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 304B, 306, 406, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts04 Jul 2023Disposed Of
Sagar Tigga And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 07 OHC CK 0040
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(DA), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts04 Jul 2023Disposed Of
Umesh Chandra Dash Vs M/s Sharekhan Limited
Orissa High Court · (2023) 07 OHC CK 0039
Arbitration and Conciliation Act, 1996 — Section 33
High Courts04 Jul 2023Dismissed
M/s. Satyasai Engineering College, Balasore Vs BM, SBI, Mayurbhanj And Others
Orissa High Court · (2023) 07 OHC CK 0021
Code of Civil Procedure, 1908 — Section 60Employees� State Insurance Act, 1948 — Section 45G, 45G(2), 45G(3)(iv), 45G(3)(ix), 45G(3)(x)
High Courts03 Jul 2023Dismissed
Pancham Kumar Rout And Ors Vs State Of Odisha And Ors
Orissa High Court · (2023) 07 OHC CK 0026
Constitution of India, 1950 — Article 162, 309Industrial Disputes Act, 1947 — Section 25FF
High Courts03 Jul 2023Dismissed
Smt. Anuradha Sahoo Vs State Of Odisha (Vigilance)
Orissa High Court · (2023) 07 OHC CK 0025
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 109Prevention of Corruption Act, 1988 — Section 1391)(e), 13(2)
High Courts03 Jul 2023Allowed
Dr. Prahallad Panda & Another Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0024
Code of Criminal Procedure, 1973 — Section 41A, 161, 482Indian Penal Code, 1860 — Section 34, 120B, 167, 294, 323, 420, 468, 471
High Courts03 Jul 2023Allowed
Jayanta Kumar Dash @ Litu Vs State Of Orissa And Another
Orissa High Court · (2023) 07 OHC CK 0023
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 328, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 7