High Courts11 Jul 2023Disposed Of

Indu Sethi Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0079

Code of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 368, 370, 373Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts11 Jul 2023Disposed Of

Gandaram Bhoi Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0078

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 186, 294, 341, 353, 448, 506
High Courts11 Jul 2023Disposed Of

Trilochan Sethi Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0077

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b), 20(b)(ii)(C), 25, 37
High Courts11 Jul 2023Disposed Of

Himanshu Sekhar Swain Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0073

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394Arms Act,1959 — Section 25, 27Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts10 Jul 2023Disposed Of

Shiba Sankar Sabat Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0066

Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts10 Jul 2023Disposed Of

Sananda Behera Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0064

Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 376(1)Protection of Children from Sexual Offences Act, 2012 — Section 4(1)
High Courts10 Jul 2023Disposed Of

Dasaratha Bag Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0063

Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 294, 363, 366, 376(2)(n), 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(v)(va), 14A
High Courts10 Jul 2023Disposed Of

Krishna Kumar Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0060

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts10 Jul 2023Disposed Of

Paresh Mallick Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0059

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29