COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 216 of 1,624

High Courts10 Jul 2023Disposed Of

Pallavi Mishra @ Pallavi Hota Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0058

Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468, 471, 506Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6Odisha Protection of Interests of Depositors Act, 2011 — Section 6

High Courts10 Jul 2023Disposed Of

Bapun @ Ashis Kumar Malik @ Ashis Kumar Mallik Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0057

Indian Penal Code, 1860 — Section 395, 398Arms Act, 1959 — Section 25, 27

High Courts10 Jul 2023Disposed Of

M/s Sylvesa Infotech Private Limited And Another Vs Assessing Officer, Assessment Unit Of National Faceless Assessment Centre, New Delhi And Others

Orissa High Court · (2023) 07 OHC CK 0056

Income Tax Act, 1961 — Section 148, 148A, 148A(a), 148A(b), 148A(d)

High Courts07 Jul 2023Dismissed

Antaram Meher Vs Babita @ Dileswari Meher

Orissa High Court · (2023) 07 OHC CK 0055

Code of Criminal Procedure, 1973 — Section 125, 127

High Courts07 Jul 2023Disposed Of

Sureshan Kanhar @ Dahe @ Kuti Mallick Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0054

Code of Criminal Procedure, 1973 — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c)

High Courts07 Jul 2023Disposed Of

Ajaya Digal Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0053

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395Arms Act,1959 — Section 25, 27

High Courts07 Jul 2023Disposed Of

Sk. Nasir Khan Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0052

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 376, 506

High Courts07 Jul 2023Disposed Of

Narayan Das Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0051

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 395, 397, 457

High Courts07 Jul 2023Disposed Of

Gobinda Satanami & Others Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0050

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395

High Courts07 Jul 2023Disposed Of

Sakir Allam @ Sohel Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0049

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302

High Courts07 Jul 2023Disposed Of

Khokan Debnath @ Dev Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0048

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302

High Courts07 Jul 2023Disposed Of

Chandrakanta Baskey @ Kanka Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0047

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(f), 376(2)(i), 376(2)(l)Protection of Children from Sexual Offences Act, 2012 — Section 4

High Courts07 Jul 2023Disposed Of

Nanda @ Sanjit Mirdha Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0046

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302

High Courts06 Jul 2023Dismissed

Biju Patnaik Institute of IT And M.S., BBSR Vs State Of Odisha And Others

Orissa High Court · (2023) 07 OHC CK 0038

High Courts06 Jul 2023Disposed Of

Paradeep Phosphates Ltd Vs State Of Odisha And Others

Orissa High Court · (2023) 07 OHC CK 0037

Land Acquisition Act, 1894 — Section 4(1), 11, 18, 28A

High Courts06 Jul 2023Disposed Of

Branch Manager, United Commercial Bank Vs Presiding Officer, Industrial Tribunal And Others

Orissa High Court · (2023) 07 OHC CK 0036

High Courts06 Jul 2023Dismissed

Sri Karunakar Dewbedi Vs Union Of India

Orissa High Court · (2023) 07 OHC CK 0035

High Courts06 Jul 2023Allowed

Bhikari Kanhar @Kanra And Another Vs Union Of India

Orissa High Court · (2023) 07 OHC CK 0034

Railways Act, 1989 — Section 123(c)(2)

High Courts06 Jul 2023Disposed Of

Sofia Parvin And Others Vs State of Odisha And Others

Orissa High Court · (2023) 07 OHC CK 0033

High Courts06 Jul 2023Disposed Of

John @ Johan Raita Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0032

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 37