High Courts28 Jun 2023Allowed
Subhashree Sundar Ray Vs State Of Odisha & Others
Orissa High Court · (2023) 06 OHC CK 0129
Constitution of India, 1950 — Article 14, 16, 21, 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 221 of 1,624
High Courts27 Jun 2023Disposed Of
Binod Kumar Sahu @ Sahoo Vs Sasmita Jena @ Sahu And Others
Orissa High Court · (2023) 06 OHC CK 0128
Code of Criminal Procedure, 1973 — Section 125, 127
High Courts27 Jun 2023Dismissed
Kadambini Mohanta And Others Vs Kartikeswar Mohanta
Orissa High Court · (2023) 06 OHC CK 0127
Code of Criminal Procedure, 1973 — Section 125, 125(4)Indian Penal Code, 1860 — Section 498A
High Courts27 Jun 2023Allowed
Bilas Naik & Others Vs State Of Orissa
Orissa High Court · (2023) 06 OHC CK 0126
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 363, 376, 506, 596
High Courts27 Jun 2023Allowed
Baudha Majhi Vs State Of Orissa
Orissa High Court · (2023) 06 OHC CK 0125
Code of Criminal Procedure, 1973 — Section 457
High Courts27 Jun 2023Dismissed
State Of Orissa Vs Udeswar Pradhan And Others
Orissa High Court · (2023) 06 OHC CK 0124
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 153A, 302Arms Act, 1959 — Section 25, 27
High Courts27 Jun 2023Dismissed
State Of Orissa Vs Khanda Mallik And Another
Orissa High Court · (2023) 06 OHC CK 0123
Indian Penal Code, 1860 — Section 34, 148, 149, 302
High Courts27 Jun 2023Dismissed
State Of Orissa Vs Pankaj Mohan Sasmal And Others
Orissa High Court · (2023) 06 OHC CK 0122
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364, 379
High Courts27 Jun 2023Disposed Of
Sanjib Jena & Another Vs State Of Orissa
Orissa High Court · (2023) 06 OHC CK 0121
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts27 Jun 2023Disposed Of
Rajesh Kumar Tripathy Vs State Of Orissa
Orissa High Court · (2023) 06 OHC CK 0120
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 467, 468, 471
High Courts27 Jun 2023Disposed Of
Manika Tangul Vs State Of Orissa
Orissa High Court · (2023) 06 OHC CK 0119
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A, 37
High Courts27 Jun 2023Disposed Of
Sanyasi Muni Vs State Of Orissa
Orissa High Court · (2023) 06 OHC CK 0118
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 394, 450Arms Act, 1959 — Section 25(a)
High Courts27 Jun 2023Disposed Of
Bikram Sahu @ Kalia @ Khandi and Another Vs State Of Orissa
Orissa High Court · (2023) 06 OHC CK 0117
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25
High Courts27 Jun 2023Disposed Of
Sagar Kuldeep & Another Vs State Of Orissa
Orissa High Court · (2023) 06 OHC CK 0116
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 354, 385, 394
High Courts27 Jun 2023Disposed Of
Hemanta Kumar Rout Vs State Of Orissa
Orissa High Court · (2023) 06 OHC CK 0115
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394Arms Act, 1959 — Section 25, 27
High Courts27 Jun 2023Partly Allowed
Dr Surendranath Pradhan Vs Board Of Governors, Represented By Its Director, IGIT, Sarang & Anr
Orissa High Court · (2023) 06 OHC CK 0114
Constitution of India, 1950 — Article 226, 227
High Courts27 Jun 2023Disposed Of
M/s. Legend Steel Pvt. Limited Vs Union Of India And Others
Orissa High Court · (2023) 06 OHC CK 0113
Income Tax Act, 1961 — Section 68, 220(6), 275(1)(a)
High Courts26 Jun 2023Disposed Of
Trinath Gauda Vs State Of Odisha & Ors
Orissa High Court · (2023) 06 OHC CK 0112
High Courts26 Jun 2023
Ajay Kumar Bej Vs State Of Odisha And Others
Orissa High Court · (2023) 06 OHC CK 0111
Odisha Hindu Religious Endowments Act, 1951 — Section 32(2)
High Courts26 Jun 2023Dismissed
State Of Orissa Vs Kalandi Nayak And Others
Orissa High Court · (2023) 06 OHC CK 0110
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 4