High Courts23 Jun 2023Disposed Of
New India Assurance Co. Ltd Vs Brunda Kisan And Others
Orissa High Court · (2023) 06 OHC CK 0071
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 223 of 1,624
High Courts23 Jun 2023Disposed Of
Dharitri Majhi And Others Vs Bijay Kumar Behera And Another
Orissa High Court · (2023) 06 OHC CK 0070
High Courts23 Jun 2023Disposed Of
Divisional Manager, The New India Assurance Co. Ltd Vs Nath Singh And Others
Orissa High Court · (2023) 06 OHC CK 0069
High Courts23 Jun 2023Dismissed
Rajesh Lakra Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0068
High Courts23 Jun 2023Dismissed
State Of Orissa Vs Harisebak Mishra And Another
Orissa High Court · (2023) 06 OHC CK 0067
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 201, 302
High Courts23 Jun 2023Dismissed
State Of Orissa Vs Gouranga Mahanta And Another
Orissa High Court · (2023) 06 OHC CK 0066
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts23 Jun 2023Disposed Of
Divisional Manager, Oriental Insurance Company Ltd Vs Hiramani Behera And Others
Orissa High Court · (2023) 06 OHC CK 0065
High Courts23 Jun 2023Disposed Of
Sunil Sahu @ Samir Sahu Vs State Of Odisha & Another
Orissa High Court · (2023) 06 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 341, 354B, 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 4, 10
High Courts23 Jun 2023Disposed Of
Rukadhar Gatan Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0063
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts23 Jun 2023Dismissed
Kara Majhi Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0062
Indian Penal Code, 1860 — Section 302
High Courts22 Jun 2023Dismissed
Sudama Gouda Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0080
Indian Penal Code, 1860 — Section 201, 302
High Courts22 Jun 2023Disposed Of
Dr. Bhabesh Sen Vs Utkal University And Another
Orissa High Court · (2023) 06 OHC CK 0079
High Courts22 Jun 2023Dismissed
State Of Orissa Vs Mangulu Munda And Other
Orissa High Court · (2023) 06 OHC CK 0078
Indian Penal Code, 1860 — Section 34, 201, 302, 452Evidence Act, 18712 — Section 27
High Courts22 Jun 2023Allowed
Samshad Alam Vs Asst. Director, E.D
Orissa High Court · (2023) 06 OHC CK 0077
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 420, 468, 471Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts22 Jun 2023Partly Allowed
Manish Agarwal Vs State Of Odisha & Another
Orissa High Court · (2023) 06 OHC CK 0076
Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 200, 202(a), 202(2), 482Indian Penal Code, 1860 — Section 34, 120B, 201, 204, 302, 306, 506
High Courts22 Jun 2023Dismissed
Hantala Sitanna Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0075
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302
High Courts21 Jun 2023Disposed Of
Babita Patra @ Babi Vs Manoranjan Nayak @ Pintu
Orissa High Court · (2023) 06 OHC CK 0092
High Courts21 Jun 2023Disposed Of
Gyana Ranjan Behera & Others Vs Union Of India And Others
Orissa High Court · (2023) 06 OHC CK 0091
High Courts21 Jun 2023Disposed Of
Chittaranjan Mohanty Vs State Of Odisha & Others
Orissa High Court · (2023) 06 OHC CK 0090
High Courts21 Jun 2023
Sri Surath Behera Vs State Of Odisha & Others
Orissa High Court · (2023) 06 OHC CK 0089
Code of Criminal Procedure, 1973 — Section 161, 164