High Courts08 Jun 2023Disposed Of
Raghuram Sahu Vs Notified Area Council, Gopalpur & Anr
Orissa High Court · (2023) 06 OHC CK 0035
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 225 of 1,624
High Courts08 Jun 2023Disposed Of
Urmila Mohanty Vs State Of Odisha & Ors
Orissa High Court · (2023) 06 OHC CK 0034
High Courts08 Jun 2023Disposed Of
Madhusudan Pujapanda Vs State Of Odisha And Others
Orissa High Court · (2023) 06 OHC CK 0033
High Courts08 Jun 2023Disposed Of
S. Padmanavam Vs State of Odisha & Ors
Orissa High Court · (2023) 06 OHC CK 0032
High Courts08 Jun 2023Disposed Of
Babuli Malik Vs CEO, TPNODL, Balasore & Ors
Orissa High Court · (2023) 06 OHC CK 0031
High Courts08 Jun 2023Disposed Of
Sk.Amin @ Tibari @ Kala Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0030
Indian Penal Code, 1860 — Section 394
High Courts08 Jun 2023Disposed Of
Raja @ Bibekananda Senapati Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0029
Indian Penal Code, 1860 — Section 34, 294, 323, 341,342, 379, 509
High Courts08 Jun 2023Disposed Of
Mahavir Jal Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0028
Indian Penal Code, 1860 — Section 34, 153A, 295A, 436
High Courts08 Jun 2023Disposed Of
Nanda @ Basanta Kumar Sitha Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0027
High Courts08 Jun 2023
Tarini Pradhani & Others Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0026
High Courts08 Jun 2023
Jayagopal Das & Others Vs State Of Odisha And Others
Orissa High Court · (2023) 06 OHC CK 0025
High Courts08 Jun 2023
Saraswati Behera & Others Vs State Of Odisha & Others
Orissa High Court · (2023) 06 OHC CK 0024
High Courts06 Jun 2023Dismissed
Deepak Oram Vs State Of Orissa
Orissa High Court · (2023) 06 OHC CK 0051
Constitution of India, 1950 — Article 14, 21, 32Code of Criminal Procedure, 1973 — Section 232, 482Indian Penal Code, 1860 — Section 34, 109, 120B, 201, 279, 302, 304, 304A, 307, 379, 511
High Courts06 Jun 2023Disposed Of
Ramakanta Prasad Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0038
Code of Criminal Procedure, 1973 — Section 170, 309, 436, 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 19, 20(b)(ii)(C), 24, 27A, 37, 37(1), 37(1)(b)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20
High Courts06 Jun 2023Disposed Of
Parameswar Bal Vs State Of Odisha & Others
Orissa High Court · (2023) 06 OHC CK 0023
High Courts06 Jun 2023Disposed Of
Dr. Jhasaketan Pradhan Vs State Of Odisha & Others
Orissa High Court · (2023) 06 OHC CK 0022
High Courts06 Jun 2023Disposed Of
Madhusudan Pujapanda Vs State Of Odisha & Others
Orissa High Court · (2023) 06 OHC CK 0021
High Courts06 Jun 2023Disposed Of
Nilakantheswar Self Help Group, Jagatsinghpur Vs State Of Odisha & Others
Orissa High Court · (2023) 06 OHC CK 0020
High Courts06 Jun 2023Disposed Of
Dipak Kumar Bhoi & Others Vs Union Of India And Others
Orissa High Court · (2023) 06 OHC CK 0019
High Courts06 Jun 2023Disposed Of
Okila Banzara Vs State Of Odisha And Others
Orissa High Court · (2023) 06 OHC CK 0018