High Courts06 Jun 2023Disposed Of
Bipin Bihari Mishra Vs State Of Odisha And Others
Orissa High Court · (2023) 06 OHC CK 0017
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 226 of 1,624
High Courts06 Jun 2023Disposed Of
Hina Sethi Vs State Of Odisha And Others
Orissa High Court · (2023) 06 OHC CK 0016
High Courts06 Jun 2023Disposed Of
Madhab Chandra Mallick Vs State Of Odisha And Others
Orissa High Court · (2023) 06 OHC CK 0015
High Courts06 Jun 2023Disposed Of
Mir Rifakat Alli Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0014
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts06 Jun 2023Disposed Of
Vijay Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0013
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420Information Technology Act, 2000 — Section 66D
High Courts06 Jun 2023Disposed Of
Bhagabat Prasad Mishra Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0012
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420, 506
High Courts06 Jun 2023Disposed Of
Paulus Oram Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0011
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 294, 323, 376(2)(n), 417, 493
High Courts06 Jun 2023Disposed Of
Laxmidhar Khilla Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0010
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
High Courts06 Jun 2023Disposed Of
Harshaman Behera @ Harshman Behera Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0009
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts06 Jun 2023Disposed Of
Mandhar Harijan Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0008
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 450Arms Act, 1959 — Section 25
High Courts06 Jun 2023Disposed Of
Rauta Digal Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0007
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts06 Jun 2023Disposed Of
Nandan Behera And Another Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0006
Indian Penal Code, 1860 — Section 34, 341, 386, 427, 506
High Courts06 Jun 2023Disposed Of
Kalu Badhei Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0005
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts06 Jun 2023Disposed Of
Sidheswar Swain Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0004
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 341, 506
High Courts06 Jun 2023Disposed Of
Hemakanta Bishi Vs State Of Odisha
Orissa High Court · (2023) 06 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 439Prevention of Corruption (Amendment) Act, 2018 — Section 7, 12
High Courts01 Jun 2023Disposed Of
Sukanta Samal Vs Eastern Carriers Amarpal Singh Sabharwal And Another
Orissa High Court · (2023) 06 OHC CK 0050
High Courts01 Jun 2023Dismissed
Sr. Divisional Manager M/s New India Assurance Co. Ltd Vs Sabita Dandasena and Others
Orissa High Court · (2023) 06 OHC CK 0049
High Courts01 Jun 2023Allowed
Biswaroopa Pati @ Mohanty Vs State Of Odisha & Another
Orissa High Court · (2023) 06 OHC CK 0048
Code of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 294, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts01 Jun 2023Dismissed
Kishore Chandra Panda Vs Republic Of India
Orissa High Court · (2023) 06 OHC CK 0047
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 409, 477APrevention of Corruption Act, 1947 — Section 5(1)(c), 5(1)(d), 5(2), 6
High Courts01 Jun 2023Allowed
Surendra Barik Vs State Of Odisha & Others
Orissa High Court · (2023) 06 OHC CK 0046
Constitution of India, 1950 — Article 14, 16, 32, 34(1)(d), 166(3), 226, 227Odisha University Act, 1989 — Section 22