High Courts03 Aug 2023Disposed Of
Alok Banchhor Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0009
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 326A, 341, 506
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 205 of 1,624
High Courts03 Aug 2023Disposed Of
Jerobiyam @ Jeru Gamango Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0008
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 25, 29
High Courts03 Aug 2023Disposed Of
Srikrushna Jani Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0007
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts03 Aug 2023Disposed Of
Abhishek Naik Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0006
Code of Criminal Procedure, 1973 — Section 439
High Courts03 Aug 2023Allowed
Aparna Sahoo Vs State Of Odisha & Ors
Orissa High Court · (2023) 08 OHC CK 0003
Constitution of India, 1950 — Article 14, 226, 227
High Courts02 Aug 2023Disposed Of
Padlam Sisa Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0034
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts02 Aug 2023Disposed Of
Harish Khan Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0033
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
High Courts02 Aug 2023Allowed
M/s. Prajatantra Prachar Samiti, Biharibagh, Cuttack Vs Laxmi Narayan Das & Ors
Orissa High Court · (2023) 08 OHC CK 0005
Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Industrial Disputes Act, 1947 — Section 10(1), 12(4), 29, 33(1), 33C(2)
High Courts02 Aug 2023Allowed
Sangadi Sania Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0004
Indian Penal Code, 1860 — Section 299, 300, 302, 304, 304I, 304II
High Courts01 Aug 2023Disposed Of
Chandan Prajapati & Anr Vs State Of Odisha And Ors
Orissa High Court · (2023) 08 OHC CK 0002
Constitution of India, 1950 — Article 226, 227
High Courts01 Aug 2023Disposed Of
M/s National Aluminum Company Ltd., Bhubaneswar Vs M/s. Orissa Coal Chem. Pvt. Ltd., Cuttack And Ors
Orissa High Court · (2023) 08 OHC CK 0001
Arbitration and Conciliation Act, 1996 — Section 16, 34, 37, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81Interest on Delayed Payment of Interest Act, 1993 — Section 6(2)Micro, Small and Medium Enterprises Development Act, 2006 — Section 15, 16, 17, 18(2), 18(3), 32
High Courts31 Jul 2023Disposed Of
Kabita Jena And Others Vs Rajat Kumar Mishra And Others
Orissa High Court · (2023) 07 OHC CK 0269
Constitution of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 141, Order 1 Rule 3, Order 1 Rule 8, Order 47 Rule 1Odisha Secretariat Service (Method of Recruitment and Conditions of Service) Rules, 2016 — Rule 6, 6(5), 6(6)
High Courts31 Jul 2023Allowed
Abhisek Pattnaik Vs State Of Odisha And Another
Orissa High Court · (2023) 07 OHC CK 0268
Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 294, 332, 341, 353, 506
High Courts28 Jul 2023Allowed
Sibu Kanungo Vs State Of Odisha And Others
Orissa High Court · (2023) 07 OHC CK 0259
Constitution of India, 1950 — Article 14, 19, 21, 226, 227Code of Civil Procedure, 1908 — Order 6 Rule 1, Order 6 Rule 5Evidence Act, 1872 — Section 58
High Courts28 Jul 2023Disposed Of
Raibaria Raita @ Rabi Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0258
Code of Criminal Procedure, 1973 — Section 317
High Courts28 Jul 2023Disposed Of
Mukesh Rout Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0257
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 292, 294, 419, 506, 507, 509Information Technology Act, 2000 — Section 66C, 66E, 67
High Courts28 Jul 2023Disposed Of
Lingaraj Ghatual Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0256
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29
High Courts28 Jul 2023Disposed Of
Sibasankar Rout Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0255
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 325, 506
High Courts28 Jul 2023Disposed Of
Juge Batria @ Bathlia Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0254
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29
High Courts28 Jul 2023Disposed Of
Rabena @ Ajay Samantaray Vs State Of Odisha
Orissa High Court · (2023) 07 OHC CK 0253
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29