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Orissa High Court judgments

32,472 judgments · page 206 of 1,624

High Courts28 Jul 2023Disposed Of

Tame Digal Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0252

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29
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High Courts28 Jul 2023Disposed Of

Subala Sethi Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0250

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 324, 394, 397Arms Act, 1959 — Section 25, 27
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High Courts28 Jul 2023Disposed Of

Gobinda Majhi Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0249

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 394Arms Act, 1959 — Section 25, 27
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High Courts28 Jul 2023Disposed Of

Panchanan Behera Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0248

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
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High Courts28 Jul 2023Disposed Of

Manjulata Das Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0246

Code of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 304B, 306, 406, 498(A)Dowry Prohibition Act, 1961 — Section 4
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High Courts28 Jul 2023Disposed Of

Ratnakar Buda Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0244

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
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High Courts28 Jul 2023Disposed Of

Prabhudatta Bhol @ Sipu Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0242

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6(1)Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)(va)
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High Courts27 Jul 2023Disposed Of

Prakash Kumar Khuntia Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0266

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4
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High Courts27 Jul 2023Disposed Of

Akash Lima Vs State Of Odisha

Orissa High Court · (2023) 07 OHC CK 0265

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 37
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