CourtKutchehry.com

COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 207 of 1,624

High Courts27 Jul 2023Allowed

Padma Mothu and Others Vs Amita Majhi

Orissa High Court · (2023) 07 OHC CK 0262

Code of Criminal Procedure, 1973 — Section 197, 200, 202, 482Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 294, 307, 323, 325, 332, 341, 342, 353, 354, 395, 435, 452, 453, 506Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(C)
Read judgment
High Courts25 Jul 2023Disposed Of

Daitari Pangi Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0232

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
Read judgment
High Courts25 Jul 2023Disposed Of

Bhagirathi Swain Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0231

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 324, 326Explosive Substances Act, 1908 — Section 3, 4
Read judgment
High Courts25 Jul 2023Disposed Of

Pati Janam Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0227

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
Read judgment
High Courts25 Jul 2023Disposed Of

Anil Harijan Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0226

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27(A), 29
Read judgment
High Courts25 Jul 2023Disposed Of

Samir Swain Vs State Of Orissa

Orissa High Court · (2023) 07 OHC CK 0224

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(3), 450, 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 35(2)
Read judgment