High Courts04 Aug 2023Disposed Of
Mangu @ Manguli Sahoo Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0029
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 204 of 1,624
High Courts04 Aug 2023Disposed Of
Bikash Behera Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0028
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A
High Courts04 Aug 2023Disposed Of
Murali Sahu @ Muralidhar Sahu Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0027
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 109, 363, 366, 376(3), 376(DA)Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6, 17
High Courts04 Aug 2023Disposed Of
Ajaya Sahu @ Jitu Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0026
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307, 394Arms Act, 1959 — Section 25, 27
High Courts04 Aug 2023Disposed Of
Sk. Anwar @ Pintu Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0025
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37
High Courts04 Aug 2023Dismissed
Rama Murmu @ Rama Marandi Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0024
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376, 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts04 Aug 2023Disposed Of
Sanjay Majhi Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0023
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(1), 506
High Courts04 Aug 2023Disposed Of
Adma Tati Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0022
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts04 Aug 2023Disposed Of
Banti Das Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0021
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394Arms Act, 1959 — Section 25, 27
High Courts04 Aug 2023Disposed Of
Sunny Kumar Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0020
Constitution of IndiaCode of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29
High Courts04 Aug 2023Disposed Of
Deepak @ Sagar Majhi Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0019
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 365, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts04 Aug 2023Disposed Of
Tukulu @ Aditya Panda Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0018
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n, 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts04 Aug 2023Disposed Of
Manoj Kumar Patra Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0017
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C
High Courts04 Aug 2023Allowed
Peoples Forum Vs Commissioner Of Income Tax
Orissa High Court · (2023) 08 OHC CK 0016
Income Tax Act, 1961 — Section 2(24)(iia), 115BBC(3), 263
High Courts03 Aug 2023Disposed Of
Ganapati Nayak Vs Jamuna Nayak And Another
Orissa High Court · (2023) 08 OHC CK 0015
Code of Criminal Procedure, 1973 — Section 126(2)
High Courts03 Aug 2023Dismissed
M/s. Dilip Kumar Nayak Vs Commissioner Of Customs, Excise And Service Tax, Bhubaneswar Commissionerate I
Orissa High Court · (2023) 08 OHC CK 0014
Finance Act, 1994 — Section 73(1), 73(3), 73(4), 77(3), 78(1), 80
High Courts03 Aug 2023Allowed
Subash Chandra Behera Vs Ulla Samal And Others
Orissa High Court · (2023) 08 OHC CK 0013
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts03 Aug 2023Disposed Of
Prafulla Kumar Sarangi And Others Vs Laxmi Narayan Mohapatra And Others
Orissa High Court · (2023) 08 OHC CK 0012
High Courts03 Aug 2023Disposed Of
Badal Goyala Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0011
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Arms Act, 1959 — Section 25
High Courts03 Aug 2023Dismissed
Laba Khilla Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0010
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 25, 29, 37(1)(b)