High Courts14 Aug 2023Dismissed
Dr. Biswa Mohan Mishra Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 304A
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 202 of 1,624
High Courts14 Aug 2023Allowed
Radheshyam Sahu Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 374(2), 428Indian Penal Code, 1860 — Section 294, 307Evidence Act, 1872 — Section 134
High Courts14 Aug 2023Dismissed
Rukman Bag And Another Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0072
Code of Criminal Procedure, 1973 — Section 360, 374(2)Indian Penal Code, 1860 — Section 34, 294, 325, 333, 341Probation of Offenders Act, 1958 — Section 4
High Courts14 Aug 2023Partly Allowed
Purti Jhadia Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0071
Code of Criminal Procedure, 1973 — Section 378(4), 428Indian Penal Code, 1860 — Section 304II, 324
High Courts14 Aug 2023Disposed Of
Bijuli Behera Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0069
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 201, 302, 326(A)
High Courts11 Aug 2023Allowed
Bai @ Balaram Giri Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0065
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 302, 307, 323
High Courts11 Aug 2023Allowed
Pagal Pandab Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 302, 323
High Courts11 Aug 2023Allowed
Bira Badra & Another Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0063
Code of Criminal Procedure, 1973 — Section 383Indian Penal Code, 1860 — Section 34, 302
High Courts11 Aug 2023Allowed
Sudana Sabar Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0062
Code of Criminal Procedure, 1973 — Section 383Indian Penal Code, 1860 — Section 302
High Courts11 Aug 2023Allowed
Thuba Singh Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 383Indian Penal Code, 1860 — Section 302
High Courts11 Aug 2023Allowed
Sumanta Rana Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 27
High Courts11 Aug 2023Disposed Of
Bamhan @ Sadhan Xaxa Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 302, 304I
High Courts10 Aug 2023Dismissed
Ananta Charan Sahoo Vs Land Acquisition Officer Cum Competent Authority (NH), Khurda And Others
Orissa High Court · (2023) 08 OHC CK 0058
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts10 Aug 2023Disposed Of
Shiva Kumar Swain @ Siba Kumar Swain Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0057
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 82, 174A, 439Indian Penal Code, 1860 — Section 34, 229A, 294, 409, 420, 506
High Courts09 Aug 2023Disposed Of
Nikunja Kanhar Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0066
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)
High Courts09 Aug 2023Disposed Of
Dipak Kumar Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0056
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts09 Aug 2023Disposed Of
Sraban Kumar Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0055
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts09 Aug 2023Disposed Of
Mana Pangi Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0054
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts09 Aug 2023Disposed Of
Prabodh Das Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0053
Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts09 Aug 2023Disposed Of
Biswajit Bepari Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0052
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 37