High Courts09 Aug 2023Disposed Of
Bulu @ Gagan Behera Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0051
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 203 of 1,624
High Courts09 Aug 2023Allowed
Chittaranjan Mallick And Others Vs State Of Orissa And Others
Orissa High Court · (2023) 08 OHC CK 0050
Constitution of India, 1950 — Article 14, 226, 227All India Council for Technical Education Act, 1987 — Section 10(i), 10(v), 23(1)
High Courts09 Aug 2023Allowed
Bipra Prasanna Muduli Vs Director Of Indian Institute Of Technology And Another
Orissa High Court · (2023) 08 OHC CK 0049
Constitution of India, 1950 — Article 14, 226, 227
High Courts09 Aug 2023Disposed Of
Sahu Anadi Charan Vs Principal Chief Commissioner Of Income Tax, Bhubaneswar And Others
Orissa High Court · (2023) 08 OHC CK 0048
Income Tax Act, 1961 — Section 148, 148A, 148A(d)
High Courts09 Aug 2023Dismissed
Subasini Meher Vs Janmajaya Panigrahi And Others
Orissa High Court · (2023) 08 OHC CK 0047
Registration Act, 1908 — Section 49
High Courts09 Aug 2023Dismissed
Sushilarani Mishra Vs Nityananda Panda (Dead) Substituted By L.Rs And Others
Orissa High Court · (2023) 08 OHC CK 0046
Code of Civil Procedure, 1908 — Section 100Registration Act, 1908 — Section 58(1)(c), 60, 60(2)
High Courts08 Aug 2023Disposed Of
Krishna Chhetri @ Gothe Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0045
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 386, 506Arms Act, 1959 — Section 25, 27
High Courts08 Aug 2023Disposed Of
Ajay @ Ajay Choudhury Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0044
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts08 Aug 2023Disposed Of
Basudev Pradhan Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0043
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27
High Courts08 Aug 2023Allowed
M/s Ecometrix Consultants Pvt. Ltd. And Another Vs Bhubaneswar Development Authority, BBSR And Others
Orissa High Court · (2023) 08 OHC CK 0037
Constitution of India, 1950 — Article 12, 14, 19(1)(g), 21, 32, 226, 227, 298, 298)[2]
High Courts08 Aug 2023Dismissed
GHSPL Begusarai, Health Care LLP, a Limited Liability Partnership Firm, Kolkata Vs State Of Orissa & Ors
Orissa High Court · (2023) 08 OHC CK 0036
Constitution of India, 1950 — Article 14, 226
High Courts08 Aug 2023Allowed
VA Tech Wabag Limited Vs Steel Authority Of India Limited And Another
Orissa High Court · (2023) 08 OHC CK 0035
Constitution of India, 1950 — Article 14, 226
High Courts07 Aug 2023Disposed Of
Udayanath Sahu Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0042
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 294, 323, 341, 354, 354B, 506
High Courts07 Aug 2023Disposed Of
Ananda Kuanr Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0041
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37
High Courts07 Aug 2023Disposed Of
Alok Digal Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0040
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 37
High Courts07 Aug 2023Disposed Of
Mithun @ Kailash Manahira Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0039
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25
High Courts07 Aug 2023Disposed Of
Jitendra Dalei Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0038
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 452
High Courts04 Aug 2023Disposed Of
Indian Tea Provisions Limited Vs Ram Krushna Dasmohapatra
Orissa High Court · (2023) 08 OHC CK 0032
High Courts04 Aug 2023Disposed Of
Principal Commissioner of Income Tax 1, Bhubaneswar Vs M/s. Orissa Mining Corporation Ltd
Orissa High Court · (2023) 08 OHC CK 0031
Code of Civil Procedure, 1908 — Section 100
High Courts04 Aug 2023Disposed Of
Aditya Narayan Mohanty Vs State Of Orissa
Orissa High Court · (2023) 08 OHC CK 0030
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409