High Courts28 Aug 2023Disposed Of
Naba @ Nabakishore Parida Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0195
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 196 of 1,624
High Courts28 Aug 2023Disposed Of
Saina Parwin Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0194
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 419, 420, 467, 468
High Courts28 Aug 2023Disposed Of
Ijaz Ansari @ Ajaj Ansari Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0193
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 341, 506
High Courts28 Aug 2023Disposed Of
Jagadish Das Adhikari Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0192
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498A, 506
High Courts28 Aug 2023Disposed Of
Ratnakar Pradhan Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0191
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409
High Courts28 Aug 2023Disposed Of
Silu Dalai & Another Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0190
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 380, 457
High Courts28 Aug 2023Disposed Of
Pratap Nayak Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0189
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts28 Aug 2023Disposed Of
Pana Sahu @ Sahoo Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0188
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376D
High Courts28 Aug 2023Disposed Of
Subham Pattanaik @ Pattnayak Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0187
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts28 Aug 2023Disposed Of
Sujit Sahu & Another Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0186
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts28 Aug 2023Disposed Of
Sushil Sahu Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0185
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts28 Aug 2023Disposed Of
Satrughana Saha Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0184
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379
High Courts28 Aug 2023Disposed Of
Sk. Jafar @ Bonty Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0183
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 379, 394, 498A
High Courts28 Aug 2023Disposed Of
Akash @ Maheswar Naik Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0182
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 379
High Courts28 Aug 2023Disposed Of
Surendra Brekabadika @ Dasa Kreputika Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0181
Code of Criminal Procedure, 1973 — Section 439Criminal Law (Amendment) Act, 2013 — Section 17(2)Indian Penal Code, 1860 — Section 147, 148, 149, 427, 431
High Courts28 Aug 2023Dismissed
Aru @ Aruna Prusty And Another Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0180
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302Arms Act, 1959 — Section 25, 27
High Courts28 Aug 2023Disposed Of
Ashis Naik Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0179
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394, 395Arms Act, 1959 — Section 25, 27
High Courts28 Aug 2023Disposed Of
Rana Bhadra Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0178
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 229A, 406, 420, 467, 468, 471Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts28 Aug 2023Disposed Of
J. Sameswar Rao Vs State Of Orissa & Others
Orissa High Court · (2023) 08 OHC CK 0177
Indian Penal Code, 1860 — Section 409, 477AAdministrative Tribunals Act, 1985 — Section 19Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15(10)(i)(b)
High Courts25 Aug 2023Disposed Of
Jitendranath Pradhan Vs State Of Odisha And Others
Orissa High Court · (2023) 08 OHC CK 0176