CourtKutchehry.com

COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 195 of 1,624

High Courts31 Aug 2023Dismissed

M/s. Krsna Minerals Vs State Of Odisha

Orissa High Court · (2023) 08 OHC CK 0215

Code of Civil Procedure, 1908 — Section 100Central Sales Tax Act, 1956 — Section 5, 5(3), 5(4), 9(2)Odisha Value Added Tax Act, 2004 — Section 80
Read judgment
High Courts28 Aug 2023Disposed Of

Madan Mohan Pradhan Vs State Of Odisha And Others

Orissa High Court · (2023) 08 OHC CK 0214

Constitution of India, 1950 — Article 226, 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 15(1)Odisha Minor Mineral Concession Rules, 2016 — Rule 27(10), 27(16), 43(1)
Read judgment
High Courts28 Aug 2023Disposed Of

K. Prasad Vs State Of Odisha

Orissa High Court · (2023) 08 OHC CK 0197

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 382, 411, 413, 457
Read judgment