High Courts04 Sept 2023Disposed Of
Rabindra Jena Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0027
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 194 of 1,624
High Courts04 Sept 2023Disposed Of
Haziz Abdullah @ A.Haji Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0026
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts04 Sept 2023Disposed Of
Rouf Mohammad Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0025
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)
High Courts04 Sept 2023Disposed Of
Santosh Kumar Rout Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0024
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts04 Sept 2023Disposed Of
Dhani Barik Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0023
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts04 Sept 2023Disposed Of
Banka @ Jayabanta Bhue Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0022
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts02 Sept 2023Dismissed
Adarsha Pathagar Vs Manager (TS) Land, RSP & Others
Orissa High Court · (2023) 09 OHC CK 0009
Constitution of India, 1950 — Article 226Orissa Public Premises (Eviction of Unauthorized Occupants) Act, 1971 — Section 2(g), 5, 8, 9, 14Transfer of Property Act 1882 — Section 105
High Courts02 Sept 2023Allowed
Raghunath Jew Thakur Vs Commissioner of Endowments, Odisha, Bhubaneswar & Another
Orissa High Court · (2023) 09 OHC CK 0008
Odisha Hindu Religious Endowment Act, 1951 — Section 41, 41(1), 42(2)
High Courts02 Sept 2023Disposed Of
Nilambar Mohapatra And Others Vs Subas Chandra Sahoo
Orissa High Court · (2023) 09 OHC CK 0007
Code of Criminal Procedure, 1973 — Order 6 Rule 17
High Courts01 Sept 2023Dismissed
Rabi Jena Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0010
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 307, 323, 324, 326, 326A, 436, 506
High Courts01 Sept 2023Disposed Of
Bishnupriya Pradhan Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0006
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 306, 323, 406, 498(A)Dowry Prohibition Act, 1961 — Section 4
High Courts01 Sept 2023Disposed Of
Jayanta Bag @ Bunty Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0005
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(iv)
High Courts01 Sept 2023Disposed Of
Bhagaban Sahoo @ Sarkari Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0004
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 341, 354, 354B, 506Protection Of Children from Sexual Offences Act, 2012 — Section 6, 8
High Courts01 Sept 2023
Samara Nayak @ Pangi Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0003
Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 24
High Courts01 Sept 2023Disposed Of
Kisan Sagar @ Kishan Sagar Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 376(2)(n), 417, 506
High Courts01 Sept 2023Disposed Of
Abhaya Kumar Barik Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0001
Code of Criminal Procedure, 1973 — Section 82, 439Indian Penal Code, 1860 — Section 174A, 229A, 420
High Courts31 Aug 2023Dismissed
Sukumar Gouda Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0218
Code of Criminal Procedure, 1973 — Section 164, 374Indian Penal Code, 1860 — Section 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 29, 30, 42
High Courts31 Aug 2023Disposed Of
National Aluminium Company Limited, Bhubaneswar Vs Assistant Commissioner Of Income Tax, Circle 2 (2), Bhubaneswar And Another
Orissa High Court · (2023) 08 OHC CK 0217
Income Tax Act, 1961 — Section 254(2), 260A
High Courts31 Aug 2023Dismissed
Gyanendra Pradhan Vs National Thermal Power Corporation Ltd. (NTPC Ltd.)
Orissa High Court · (2023) 08 OHC CK 0216
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4(1)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 14