High Courts08 Sept 2023Disposed Of
Sabita Pradhan And Another Vs Proprietor M/s. Swain & Co. & Another
Orissa High Court · (2023) 09 OHC CK 0056
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 192 of 1,624
High Courts08 Sept 2023Disposed Of
Hira Singh And Others Vs I.O.T. Aneswa Engineering & Constructions Ltd. And Another
Orissa High Court · (2023) 09 OHC CK 0055
High Courts08 Sept 2023Dismissed
Madhabika Das And Others Vs Union Of India
Orissa High Court · (2023) 09 OHC CK 0054
Railways Act, 1989 — Section 123(c)
High Courts08 Sept 2023Disposed Of
Kalyani Debnath Vs Biswajit Mandal And Others
Orissa High Court · (2023) 09 OHC CK 0053
Code of Civil Procedure, 1908 — Order 18 Rule 17
High Courts08 Sept 2023Disposed Of
Gadadhar Behera Vs Jogendra Behera And Others
Orissa High Court · (2023) 09 OHC CK 0052
Code of Civil Procedure, 1908 — Section 47
High Courts08 Sept 2023Disposed Of
Sanjukta Das Vs Sovakar Das And Others
Orissa High Court · (2023) 09 OHC CK 0051
High Courts08 Sept 2023Disposed Of
Ranjit Kumar Sahoo Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0050
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts08 Sept 2023Disposed Of
Sripati Dharua Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0049
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 307, 341, 506
High Courts08 Sept 2023Disposed Of
Jagannath Swain Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0048
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts08 Sept 2023Disposed Of
S k. Tahir Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0047
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
High Courts08 Sept 2023Disposed Of
Anup Pandey Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0046
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 370, 370(A)(2)Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7
High Courts08 Sept 2023Disposed Of
Deepak Kumar @ Deepak Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0045
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts08 Sept 2023Disposed Of
Muna Gouda Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0044
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 387, 506, 507Explosive Substances Act, 1908 — Section 3, 4
High Courts08 Sept 2023Disposed Of
Jayanta Kundu Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A, 29
High Courts08 Sept 2023Allowed
B.K.D. Infrastructure Pvt. Ltd., Super Class Contractor, Sambalpur Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0042
Constitution of India, 1950 — Article 14, 226, 227Code of Criminal Procedure, 1973 — Section 202Prevention of Corruption Act, 1988 — Section 16, 16(1), 17
High Courts08 Sept 2023Partly Allowed
Prasanna Kumar Pattanaik Vs Presiding Officer, Central Government Industrial Tribunalcum-Labour Court, Bhubaneswar And Others
Orissa High Court · (2023) 09 OHC CK 0041
Constitution of India, 1950 — Article 21, 226, 227Companies Act, 1956 — Section 617Industrial Disputes Act, 1947 — Section 10(2A)(1)(d), 25B, 25F, 25G, 25H, 25N, 25O, 25FFF
High Courts08 Sept 2023Dismissed
M/s. Netrine Confectionary Ltd., Andhra Pradesh Vs Smt. K. Renuka
Orissa High Court · (2023) 09 OHC CK 0040
Constitution of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 21Contract Act, 1872 — Section 23, 28
High Courts05 Sept 2023Dismissed
Susanta Kumar Parida Vs Union Of India And Others
Orissa High Court · (2023) 09 OHC CK 0057
Constitution of India, 1950 — Article 226, 227
High Courts05 Sept 2023Disposed Of
Ramesh Chandra Dash Vs State Of Odisha & Ors
Orissa High Court · (2023) 09 OHC CK 0021
Administrative Tribunal�s Act, 1985 — Section 19
High Courts05 Sept 2023Allowed
Deepak Suna And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0020
Orissa Agriculture Produce Market Act, 1956 — Section 18AOdisha Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 — Section 3(d), 6, 7