COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 193 of 1,624

High Courts05 Sept 2023Allowed

Conservator of Forests, Cuttack Kendu Leaves Circle, Badambadi, Cuttack & Ors Vs Surendra Kumar Routray & Anr

Orissa High Court · (2023) 09 OHC CK 0019

Constitution of India, 1950 — Article 226, 227Odisha Forest Departmental Code, 1979 — Rule 346, 348

High Courts05 Sept 2023Allowed

Paresh Kumar Khamari And Others Vs State Of Odisha And Others

Orissa High Court · (2023) 09 OHC CK 0018

Orissa Agriculture Produce Market Act, 1956 — Section 18AOdisha Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 — Section 3(d), 6, 7

High Courts05 Sept 2023Allowed

Dheerendra Kumar Dash And Others Vs State Of Odisha And Others

Orissa High Court · (2023) 09 OHC CK 0017

Orissa Agriculture Produce Market Act, 1956 — Section 18AOdisha Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 — Section 3(d), 6, 7

High Courts05 Sept 2023Allowed

Neheru Satnami Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0016

Indian Penal Code, 1860 — Section 201, 302

High Courts05 Sept 2023Allowed

Sahadev Majhi Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0015

Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27

High Courts05 Sept 2023Partly Allowed

Biranchi Hati Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0014

Code of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 34, 302, 324, 341

High Courts05 Sept 2023Allowed

Akura Majhi Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0013

Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 294, 302, 323, 506

High Courts05 Sept 2023Allowed

Misra Bag & Another Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0012

Code of Criminal Procedure, 1973 — Section 164, 374(2)Indian Penal Code, 1860 — Section 34, 302

High Courts04 Sept 2023Disposed Of

Kedar Karkaria @ Harijan Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0039

Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(2)(n), 417

High Courts04 Sept 2023Disposed Of

Jogia @ Jogendra Sahu @ Sahoo Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0038

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 341, 353, 379, 506

High Courts04 Sept 2023Disposed Of

Priya Ranjan Satpathy Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0037

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 419, 420, 506Information Technology Act, 2000 — Section 66(C), 66(D), 66(E), 67

High Courts04 Sept 2023Disposed Of

Soleman Sekh @ Soleman Sk & Another Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0036

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29

High Courts04 Sept 2023Disposed Of

Dillip Sahoo & Another Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0035

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 420

High Courts04 Sept 2023Disposed Of

Abhijit Singh Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0034

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)

High Courts04 Sept 2023Disposed Of

Bein @ Dillu Behera Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0033

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29

High Courts04 Sept 2023Disposed Of

Bijay Kumar Mohapatra Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0032

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)

High Courts04 Sept 2023Disposed Of

Nepali @ Padmanav Malik @ Padmalava Malik Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0031

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 307, 324, 354, 452, 506

High Courts04 Sept 2023Disposed Of

Chandra Sekhar Chand Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0030

Code of Criminal Procedure, 1973 — Section 436A, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37, 37(1)(b)

High Courts04 Sept 2023Disposed Of

Kishor Golori Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0029

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)

High Courts04 Sept 2023Disposed Of

Bakula Behera Vs State Of Odisha

Orissa High Court · (2023) 09 OHC CK 0028

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 294, 302, 307, 323, 341