High Courts12 Sept 2023Dismissed
Suresh Kumar Das Vs Manjurani Bhuyan And Others
Orissa High Court · (2023) 09 OHC CK 0077
Code of Civi Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 191 of 1,624
High Courts12 Sept 2023Disposed Of
Sachidananda Dehury Vs State Of Odisha & Others
Orissa High Court · (2023) 09 OHC CK 0076
High Courts12 Sept 2023Dismissed
Surendra Kumar Behera Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0075
Code of Criminal Procedure, 1973 — Section 397(1), 397(2), 397(3), 401, 468, 468(2)(c), 469, 482, 483Indian Penal Code, 1860 — Section 120B, 379, 420, 468, 471
High Courts11 Sept 2023Disposed Of
Mafuza Bibi Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts11 Sept 2023Disposed Of
Gulvesh Khan @ Hazarat Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37
High Courts11 Sept 2023Disposed Of
Prakash Behera @ Guru And Another Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0072
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379, 506
High Courts11 Sept 2023Disposed Of
Raja @ Monoranjan Dalei Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0071
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6
High Courts11 Sept 2023Disposed Of
Sudhansu Gouda Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0070
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394, 454Arms Act, 1959 — Section 25, 27
High Courts11 Sept 2023Disposed Of
Gajanan Meher Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0069
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts11 Sept 2023Disposed Of
Harihara Tarei Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0068
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 25, 27
High Courts11 Sept 2023Disposed Of
Damu Pujari And Another Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0067
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts11 Sept 2023Disposed Of
Pradosh Kumar Swain Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0066
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 304B, 498(A)Dowry Prohibition Act, 1961 — Section 4
High Courts11 Sept 2023Disposed Of
Suresh Bisoi Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0065
High Courts11 Sept 2023Allowed
Madhab Bairagi Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0064
Constitution of India, 1950 — Article 226, 227
High Courts11 Sept 2023Disposed Of
State Of Odisha Vs M/s. Kuber Enterprisers
Orissa High Court · (2023) 09 OHC CK 0063
High Courts11 Sept 2023Allowed
Dusmanta Kumar Bisoi & Others Vs Debes Chandra Nandi Others
Orissa High Court · (2023) 09 OHC CK 0062
Code of Civil Procedure, 1908 — Section 100
High Courts11 Sept 2023Dismissed
Ratnakar Pradhan And Others Vs Manjulata Pradhan And Another
Orissa High Court · (2023) 09 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 144Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 51
High Courts11 Sept 2023Allowed
Durga Prasad Mishra Vs Union Of India (Enforcement Directorate) & Another
Orissa High Court · (2023) 09 OHC CK 0060
Constitution of India, 1950 — Article 21, 226, 227Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468, 471
High Courts11 Sept 2023Allowed
Rosalyn Behera Vs State Of Odisha And Another
Orissa High Court · (2023) 09 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 482Protection of Women from Domestic Violence Act, 2005 — Section 2(f), 2(s), 12, 18, 19, 20, 22
High Courts08 Sept 2023Disposed Of
Bhagaban Pal Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0058
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 387, 506, 507Explosive Substances Act, 1908 — Section 3, 4