High Courts13 Sept 2023Disposed Of
State Of Odisha And Another Vs Surya Mohan Das And Others
Orissa High Court · (2023) 09 OHC CK 0097
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 190 of 1,624
High Courts13 Sept 2023Dismissed
Gopabandhu Moharana Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0096
High Courts13 Sept 2023
Rajendra Naik @ Rajendra Nath Naik Vs Janani Naik
Orissa High Court · (2023) 09 OHC CK 0095
Code of Criminal Procedure, 1973 — Section 125, 482
High Courts13 Sept 2023
Commissioner Of Income Tax (Exemption), Hyderabad Vs M/s. Water Corporation Of Orissa Limited, Bhubaneswar
Orissa High Court · (2023) 09 OHC CK 0094
Income Tax Act, 1961 — Section 12A, 260A
High Courts13 Sept 2023Dismissed
Anjana Swain @ Ranjana Swain & Another Vs State Of Orissa
Orissa High Court · (2023) 09 OHC CK 0093
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 354, 452, 506
High Courts13 Sept 2023
E. Swarnalata @ P. Swarnalata Vs State Of Odisha (Vigilance)
Orissa High Court · (2023) 09 OHC CK 0092
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 109Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts13 Sept 2023Disposed Of
Bijaya Kumar Gupta Vs State of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0091
Code of Civi Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts13 Sept 2023Dismissed
Tahamir Khan And Another Vs Collector, Puri And Others
Orissa High Court · (2023) 09 OHC CK 0090
Code of Civi Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 19(1), 101
High Courts13 Sept 2023Dismissed
Subash Chandra Tarenia Vs Pradip Kumar Tarenia And Others
Orissa High Court · (2023) 09 OHC CK 0089
High Courts13 Sept 2023Disposed Of
Ravi Vs State Of Orissa
Orissa High Court · (2023) 09 OHC CK 0088
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37
High Courts13 Sept 2023Disposed Of
Shiba @ Ratra Baba Padhan Vs State Of Orissa
Orissa High Court · (2023) 09 OHC CK 0087
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts13 Sept 2023Disposed Of
Rati Khara Vs State Of Orissa
Orissa High Court · (2023) 09 OHC CK 0086
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts13 Sept 2023Disposed Of
Manoj Das Vs State Of Orissa
Orissa High Court · (2023) 09 OHC CK 0085
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 363, 342, 506
High Courts13 Sept 2023Disposed Of
Pratima Gouda And Another Vs State Of Orissa
Orissa High Court · (2023) 09 OHC CK 0084
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 307, 323, 324, 341, 506
High Courts13 Sept 2023Disposed Of
Bhima Sodi And Another Vs State Of Orissa
Orissa High Court · (2023) 09 OHC CK 0083
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 121, 121A, 122, 124A, 147, 148, 149, 307, 333, 332Unlawful Activities (Prevention) Act, 1967 — Section 13, 16, 18, 20
High Courts12 Sept 2023
Sanat Kumar Samantray Vs State Of Orissa And Others
Orissa High Court · (2023) 09 OHC CK 0082
High Courts12 Sept 2023
Sneha Priya Behera Vs Biswa Mohan Senapati
Orissa High Court · (2023) 09 OHC CK 0081
High Courts12 Sept 2023Allowed
State Of Odisha Represented By Commissioner Of Sales Tax, Odisha Vs M/s. K.K. Roller Flour Mills (P) Ltd.
Orissa High Court · (2023) 09 OHC CK 0080
Odisha Sales Tax Act, 1947 — Section 12(4), 24, 30DOdisha Sales Tax Rules, 1947 — Rule 36, 52A
High Courts12 Sept 2023Disposed Of
Saroj Kumar Rout Vs State Of Orissa & Another
Orissa High Court · (2023) 09 OHC CK 0079
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 148(3)
High Courts12 Sept 2023Disposed Of
Gyan Jyoti Mohapatra Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 323, 341