High Courts21 Sept 2023Disposed Of
Prasanta Kumar Behera Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0137
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 188 of 1,624
High Courts21 Sept 2023Allowed
Kali Prasad Mishra son of Late Purna Chandra Mishra Omkar Nagar, Jeypore Koraput Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0136
Constitution of India, 1950 — Article 14, 226, 227
High Courts21 Sept 2023
Brajendranath Mohanty Vs Shalini Pandit, IAS And Others
Orissa High Court · (2023) 09 OHC CK 0135
High Courts18 Sept 2023Disposed Of
Rasika Sahu Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0134
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29
High Courts18 Sept 2023Allowed
Makardhwaja Munda @ Makardhawaj Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0133
Code of Criminal Procedure, 1973 — Section 41A, 73, 482Indian Penal Code, 1860 — Section 294, 323, 353, 448, 506
High Courts18 Sept 2023Disposed Of
Aspin Digal @ Aswini Digal Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0132
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366, 376(2)(f)(n)
High Courts18 Sept 2023
Mantu @ Biju @ Pitter Naik @ Nayak Vs State Of Odisha & Another
Orissa High Court · (2023) 09 OHC CK 0131
Code of Criminal Procedure, 1973 — Section 311, 482
High Courts18 Sept 2023Disposed Of
Sukanta Kumar Pradhan And Another Vs Rudra Prasad Kar And Others
Orissa High Court · (2023) 09 OHC CK 0130
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Sept 2023Dismissed
Akshaya Kumar Rout Vs Pitambar Rout And Another
Orissa High Court · (2023) 09 OHC CK 0129
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts18 Sept 2023Disposed Of
Ajaya Khuntia Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0128
Code of Criminal Procedure, 1973 — Section 439Prevention of Corruption (Amendment) Act 2018 — Section 7
High Courts18 Sept 2023Disposed Of
Pradeep Pala & Another Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0127
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts18 Sept 2023Disposed Of
Amit Kumar Sahoo Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0126
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420
High Courts18 Sept 2023Disposed Of
Nabrangi @ Shankar Chhatri Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0125
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 326, 341
High Courts18 Sept 2023Disposed Of
Basanta Bhaga Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0124
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts18 Sept 2023Disposed Of
Ajit Kumar Rai & Another Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0123
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 380, 411, 457
High Courts18 Sept 2023Disposed Of
Aamir Khan Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0122
High Courts18 Sept 2023Disposed Of
Sunil Kumar Nayak Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0121
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37
High Courts18 Sept 2023Disposed Of
Susanta Panda Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0120
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts18 Sept 2023Disposed Of
Ghanashyam Khatua Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0119
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)
High Courts18 Sept 2023Disposed Of
Gangadhar Nayak Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0118
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 458, 465, 467, 471Information Technology Act, 2000 — Section 66(c)