High Courts21 Sept 2023Disposed Of
Kelu Charan Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0157
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 11, 19
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 187 of 1,624
High Courts21 Sept 2023Disposed Of
Santosh Chanduka Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0156
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 11, 19
High Courts21 Sept 2023
Amit Sharma Vs Rakesh Kumar Sharma And Others
Orissa High Court · (2023) 09 OHC CK 0155
High Courts21 Sept 2023Disposed Of
Secretary, BSE, Odisha Vs Gitanjali Bai And Others
Orissa High Court · (2023) 09 OHC CK 0154
Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 13, Order 21 Rule 26
High Courts21 Sept 2023Dismissed
Mansidhar Bhoina Vs Mitrabhanu Bhue
Orissa High Court · (2023) 09 OHC CK 0153
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts21 Sept 2023Disposed Of
Raj Ratan Nag Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0152
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394, 457Arms Act, 1959 — Section 25, 27
High Courts21 Sept 2023Disposed Of
Husain PM @ Husain & Another Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0151
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B
High Courts21 Sept 2023Disposed Of
Bisu @ Gurubar Bapari Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0150
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27a, 37(1)
High Courts21 Sept 2023Disposed Of
Dasia @ Dasarathi Naik Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0149
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts21 Sept 2023Disposed Of
Prabhat Kumar Sahoo @ Pravat Sahoo Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0148
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts21 Sept 2023Disposed Of
L. Akhil @ L. Udaya And Another Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0147
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379, 394, 413
High Courts21 Sept 2023Disposed Of
Iswar Kalar Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0146
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 37
High Courts21 Sept 2023Disposed Of
Narendra Das Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0145
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304A, 498(A)Dowry Prohibition Act, 1961 — Section 4
High Courts21 Sept 2023Disposed Of
Rabindra Pradhani Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0144
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts21 Sept 2023Disposed Of
Kunu Sahu Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0143
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
High Courts21 Sept 2023Disposed Of
Jitu Jena @ Bidyadhar Jena Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0142
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 363, 366, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts21 Sept 2023Disposed Of
Goura Prasad Mohanty Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0141
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts21 Sept 2023Disposed Of
Chaitanya Biswal Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0140
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(f), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 35(2)
High Courts21 Sept 2023Disposed Of
Birendra Singh Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0139
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37
High Courts21 Sept 2023Disposed Of
Laxman Golari Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0138
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)