High Courts25 Sept 2023Allowed
Pradeep Kumar Bisoi Vs Presiding Officer, Labour Court, Sambalpur And Another
Orissa High Court · (2023) 09 OHC CK 0214
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 186 of 1,624
High Courts25 Sept 2023Disposed Of
Muka Padiami And Another Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0213
Code of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 302
High Courts25 Sept 2023Disposed Of
Dasarathi Bisoi Vs State of Orissa
Orissa High Court · (2023) 09 OHC CK 0212
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)
High Courts22 Sept 2023Disposed Of
Chandan Pujari Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0174
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 341, 447
High Courts22 Sept 2023Disposed Of
Ajay Mohanty @ Ajaya Kumar Mohanty Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0173
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402
High Courts22 Sept 2023Disposed Of
Kusha Sethy Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0172
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts22 Sept 2023Disposed Of
Shaikh Shakil Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0171
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts22 Sept 2023Disposed Of
Tukuna Behera Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0170
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 229A, 302
High Courts22 Sept 2023Disposed Of
Harekrushna Boitei & Others Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0169
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 323, 324, 354, 354B, 452, 506
High Courts22 Sept 2023Disposed Of
Sanyasi @ Pradeep Das Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0168
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts22 Sept 2023Disposed Of
Maheswar Bhumiyan @ Maheswar Bhumia Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0167
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 37(1)
High Courts22 Sept 2023Disposed Of
Pramila Digal Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0166
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 37(1)
High Courts22 Sept 2023Disposed Of
Bhusan Pattnaik Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0165
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 468, 471
High Courts22 Sept 2023Disposed Of
Sabhapati Ganda Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0164
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts22 Sept 2023Disposed Of
Siva @ Chandan Behera Vs State Of Odisha
Orissa High Court · (2023) 09 OHC CK 0163
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364, 449, 506
High Courts22 Sept 2023Dismissed
Kalinga Warriors Security Service Vs State of Odisha
Orissa High Court · (2023) 09 OHC CK 0162
Constitution of India, 1950 — Article 226, 227
High Courts22 Sept 2023Allowed
Swetapadma Samal Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0161
Constitution of India, 1950 — Article 14, 16, 226, 227, 309
High Courts22 Sept 2023Disposed Of
Ramakrushna Panigrahi And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0160
Constitution of India, 1950 — Article 14
High Courts22 Sept 2023Allowed
Nilakantha Panda Vs Secretary To Govt. Fisheries And Animal Resources Development Department, Bhubaneswar & Ors
Orissa High Court · (2023) 09 OHC CK 0159
Constitution of India, 1950 — Article 12, 14, 148(5), 226, 227, 309
High Courts21 Sept 2023Disposed Of
Soudamini Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 09 OHC CK 0158
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 11, 19