High Courts25 Aug 2023Disposed Of
Kunja Tirkey Vs State Of Odisha And Others
Orissa High Court · (2023) 08 OHC CK 0175
Odisha Minor Mineral Concession Rules, 2016 — Rule 46
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 197 of 1,624
High Courts25 Aug 2023Disposed Of
Tapaswini Jethi Vs State Of Odisha & Others
Orissa High Court · (2023) 08 OHC CK 0174
High Courts25 Aug 2023Disposed Of
M/s. B. Quick, Delhi Vs Commissioner, CGST And Central Excise, Rourkela And Others
Orissa High Court · (2023) 08 OHC CK 0173
Central Goods and Services Tax Act, 2017 — Section 130
High Courts25 Aug 2023Dismissed
Laxmikanta Mallick Vs State Of Odisha And Others
Orissa High Court · (2023) 08 OHC CK 0172
High Courts25 Aug 2023Disposed Of
Siyaram @ Pramod Kumar Tadingi Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0171
High Courts25 Aug 2023Disposed Of
Sukanta Kumar Behera & Anr Vs Dr. Sujata Mishra, C.D.M.O., Puri
Orissa High Court · (2023) 08 OHC CK 0170
High Courts25 Aug 2023Disposed Of
Prakash Chandra Sethi & Anr Vs Dr. Sujata Mishra, C.D.M.O., Puri
Orissa High Court · (2023) 08 OHC CK 0169
High Courts25 Aug 2023Disposed Of
Harihar Bisoi Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0168
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 376(3)Protection Of Children from Sexual Offences Act, 2012 — Section 4
High Courts25 Aug 2023Disposed Of
Debendra Mirdha Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0167
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 341, 366, 376DA, 376(3), 379, 506Protection Of Children from Sexual Offences Act, 2012 — Section 6, 17
High Courts25 Aug 2023Disposed Of
Ganesh Dash @ Lipu Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0165
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 394, 450Arms Act, 1959 — Section 25(a)
High Courts25 Aug 2023Disposed Of
Kanhu Baghel Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0164
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 324, 326, 341, 376, 506
High Courts25 Aug 2023Disposed Of
Kusana Patra Suna @ Kishore Patra Suna Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0163
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 382, 449Evidence Act, 1872 — Section 27
High Courts25 Aug 2023Disposed Of
Lokanath Hembram Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0162
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 229A, 376(1), 450, 506
High Courts25 Aug 2023Disposed Of
Raju Marshe Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0161
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 27A, 37
High Courts24 Aug 2023Disposed Of
M/s. Swarna Nursing Home, Bhubaneswar Vs Sahana Khatun And Another
Orissa High Court · (2023) 08 OHC CK 0160
High Courts24 Aug 2023Disposed Of
Imran Sha Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0159
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37
High Courts24 Aug 2023Disposed Of
Jaya @ Jayadeba Barika Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0158
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 315, 420Medical Termination of Pregnancy Act, 1971 — Section 5(2), 5(4)
High Courts24 Aug 2023Disposed Of
Jan Mahamad Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0149
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 229A, 343, 364A, 365, 386
High Courts24 Aug 2023Disposed Of
Padman @ Padman Pangi Vs State Of Odisha And Another
Orissa High Court · (2023) 08 OHC CK 0148
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 366, 376(2)(n), 506Protection Of Children from Sexual Offences Act, 2012 — Section 6
High Courts24 Aug 2023Disposed Of
Abhimanyu Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0147
Code of Criminal Procedure, 1973 — Section 82, 439Indian Penal Code, 1860 — Section 174A, 229ANarcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37