High Courts21 Aug 2023Disposed Of
Tushar Jena Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0135
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 199 of 1,624
High Courts21 Aug 2023Disposed Of
Arun Kumar Panigrahi Vs Datatray Bhawsaheb Sindhe, Collector, Balasore And Others
Orissa High Court · (2023) 08 OHC CK 0133
High Courts21 Aug 2023Disposed Of
Raj Kishore Mohapatra Vs Punam Mohapatra, Tahasildar, Pipili
Orissa High Court · (2023) 08 OHC CK 0132
High Courts21 Aug 2023Dismissed
Bhikari Khatua Vs Kanhu Charan Swain
Orissa High Court · (2023) 08 OHC CK 0131
Code of Civil Procedure, 1908 — Order 16 Rule 6
High Courts21 Aug 2023Disposed Of
Babu @ Bibhu Jally @ Jali Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0130
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 376, 506
High Courts21 Aug 2023Allowed
Pradeepta Kumar Praharaj Vs State Of Odisha (Vig)
Orissa High Court · (2023) 08 OHC CK 0129
Prevention of Corruption Act, 1988 — Section 4(1), 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2)Evidence Act, 1872 — Section 6, 154
High Courts18 Aug 2023Allowed
Aruna Kumar Mohanty And Another Vs Pramod Pattnaik
Orissa High Court · (2023) 08 OHC CK 0128
Code of Criminal Procedure, 1973 — Section 156(3), 161, 202, 482Indian Penal Code, 1860 — Section 34, 406, 420
High Courts18 Aug 2023Dismissed
Lalmohan Mohanta Vs Purusottam Mohanta & Others
Orissa High Court · (2023) 08 OHC CK 0127
Indian Penal Code, 1860 — Section 34, 323, 342, 384
High Courts18 Aug 2023Disposed Of
Prasanta Pradhan Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0126
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 312, 313, 366, 376(2)(n), 417
High Courts18 Aug 2023Disposed Of
Raju @ Raj Kishore Mallik Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0125
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306, 406, 498A
High Courts18 Aug 2023Disposed Of
Bibhuti Bhusan Mishra Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0124
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 406, 408, 409, 420, 463, 464, 465, 468, 470, 471, 472,473, 474, 475, 476
High Courts18 Aug 2023Disposed Of
Jitendra Ojha @ Mitu Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0123
Code of Criminal Procedure, 1973 — Section 82, 439Indian Penal Code, 1860 — Section 174A, 229A, 363, 366, 376(2)(n), 376(3)Protection Of Children from Sexual Offences Act, 2012 — Section 6, 35(2)
High Courts18 Aug 2023Disposed Of
Rajesh Kumar Behera Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0122
Code of Criminal Procedure, 1973 — Section 82, 439Indian Penal Code, 1860 — Section 229A, 376(2)(f), 376(3)Protection Of Children from Sexual Offences Act, 2012 — Section 6
High Courts18 Aug 2023Disposed Of
Rajiya Paswan Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0121
Code of Criminal Procedure, 1973 — Section 82, 439Indian Penal Code, 1860 — Section 174A, 229ANarcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts18 Aug 2023Disposed Of
Sankar Nayak Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0120
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts18 Aug 2023Disposed Of
Deepak Kumar Yadav And Others Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0119
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts18 Aug 2023Disposed Of
Jagannath Sabar Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0118
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37
High Courts18 Aug 2023Disposed Of
Dhusa Nayak @ Dhusa Naik @ Pradeep Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0117
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 229A, 363, 376(2)(n), 376(3)Protection Of Children from Sexual Offences Act, 2012 — Section 6, 35(2)
High Courts18 Aug 2023Disposed Of
Jaga @ Ranjan Mahuri @ Sri Ranjan Mahuri Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0116
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307, 325, 326, 498A
High Courts18 Aug 2023Disposed Of
Dharmvir Singh Vs State Of Odisha
Orissa High Court · (2023) 08 OHC CK 0115
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29(b), 37