High Courts09 Mar 1976Allowed
Sindhu Naik and Others Vs Bajendra Naik and Others
Orissa High Court · (1976) 42 CLT 413
Orissa Land Reforms Act, 1960 — Section 36A, 67
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,415 of 1,622
High Courts09 Mar 1976
NARASINGHA KAR and CO. Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1978) 113 ITR 712
Income Tax Act, 1961 — Section 14, 185, 2, 22, 256
High Courts09 Mar 1976
COMMISSIONER OF Income Tax, ORISSA Vs GANPATRAI GAJANAND.
Orissa High Court · (1977) 108 ITR 403
Income Tax Act, 1961 — Section 14, 2, 271, 68
High Courts08 Mar 1976
Shrimati Snehamayee Sahu Vs Executive Officer, Cuttack Municipality and Others
Orissa High Court · (1976) 42 CLT 540
Orissa Municipal Act, 1950 — Section 77
High Courts07 Mar 1976Dismissed
State of Orissa Vs Nityananda Samantarai
Orissa High Court · (1976) 42 CLT 787
Arbitration Act, 1940 — Section 14(2)
High Courts05 Mar 1976
State of Orissa Vs Lal Cihhatrapati Sai
Orissa High Court · (1976) 42 CLT 419 : (1976) CriLJ 1342
Penal Code, 1860 (IPC) — Section 302
High Courts05 Mar 1976Allowed
Sri Upendranath Barik Vs Orissa State Electricity Board and Another
Orissa High Court · (1976) 42 CLT 774
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 12Penal Code, 1860 (IPC) — Section 405, 409
High Courts04 Mar 1976Allowed
Bishnu Shankar Bhoi and Others Vs Mukteswar Dandasena and Others
Orissa High Court · (1976) 42 CLT 416
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19
High Courts02 Mar 1976Dismissed
Gunanidhi Mohapatra Vs The Chairman, N.A.C. and Others
Orissa High Court · AIR 1976 Ori 181 : (1976) 42 CLT 507
Constitution of India, 1950 — Article 16, 226Orissa Municipal Act, 1950 — Section 382, 94(2)
High Courts01 Mar 1976Allowed
General Manager, Orissa Road Transport Corporation Vs Juma Bibi and Others
Orissa High Court · (1977) ACJ 327
Motor Vehicles Act, 1988 — Section 110A
High Courts17 Feb 1976Allowed
Kartika Ram alias Bilai Vs The State
Orissa High Court · (1976) 42 CLT 453
Criminal Procedure Code, 1973 (CrPC) — Section 512Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 1976
State of Orissa Vs Kubera Pradhan and Others
Orissa High Court · AIR 1977 Ori 26
Civil Procedure Code, 1908 (CPC) — Section 96Orissa Estates Abolition Act, 1951 — Section 8A, 9(1)
High Courts16 Feb 1976Allowed
Abhimanyu Panda Vs Digambar Beura
Orissa High Court · (1976) 42 CLT 400
Civil Procedure Code, 1908 (CPC) — Section 115Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 2, 3, 3(1), 4(4), 6(2)
High Courts16 Feb 1976
Rajanikanta Meheta Vs State of Orissa
Orissa High Court · (1976) 42 CLT 292 : (1976) CriLJ 1674
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 228, 397, 401, 482Essential Commodities Act, 1955 — Section 7
High Courts09 Feb 1976Dismissed
Mathuri Sahu and Others Vs Secretary, Prajatantra Prachar Samity
Orissa High Court · AIR 1976 Ori 186 : (1976) 42 CLT 597
Constitution of India, 1950 — Article 226
High Courts09 Feb 1976Allowed
Bibhutibhusan Sahu and Another Vs Nandakishore Sahu and Others
Orissa High Court · (1976) 42 CLT 880
Transfer of Property Act, 1882 — Section 10, 11, 126
High Courts09 Feb 1976
Dasa Kandha Vs The State
Orissa High Court · (1976) 42 CLT 499 : (1976) CriLJ 2010
Penal Code, 1860 (IPC) — Section 299, 302, 304, 86
High Courts06 Feb 1976Dismissed
Fakir Charan Behera Vs Brundaban Behera and Others
Orissa High Court · (1976) 42 CLT 495
High Courts06 Feb 1976Dismissed
Banchhanidhi Mohapatra and Others Vs Basudev Das
Orissa High Court · (1976) 42 CLT 488
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Orissa Estates Abolition Act, 1951 — Section 39, 5, 7
High Courts06 Feb 1976
Mohammad Nakir Vs Hasratunnisa Bibi
Orissa High Court · AIR 1976 Ori 239 : (1976) 42 CLT 435
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(1)