High Courts03 Feb 1976Dismissed
Rajkishore Sahu Vs Khitish Chandra Sahu
Orissa High Court · (1976) 42 CLT 553
Evidence Act, 1872 — Section 91Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 35, 41
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,416 of 1,622
High Courts02 Feb 1976Dismissed
Government of Orissa Vs Narayan Patnaik
Orissa High Court · (1977) ACJ 41
Motor Vehicles Act, 1988 — Section 110A
High Courts28 Jan 1976Dismissed
The Orissa Cooperative Insurance Society Ltd. Vs Adar Dei and Others
Orissa High Court · (1976) ACJ 189
Motor Vehicles Act, 1939 — Section 110A, 110C, 96(2)
High Courts27 Jan 1976Dismissed
National Coal Development Corporation Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 1976 Ori 159 : (1976) 42 CLT 580
Mines and Minerals (Development and Regulation) Act, 1957 — Section 9
High Courts23 Jan 1976Allowed
The Orissa Cooperative Insurance Society Ltd. Vs Manabendra Moharatha and Others
Orissa High Court · (1976) ACJ 453
Motor Vehicles Act, 1988 — Section 110A
High Courts23 Jan 1976Dismissed
Chakradhar Mohapatra Vs State of Orissa Tilottama Bewa Vs Chakradhar Mohapatra and Others including State of Orissa
Orissa High Court · (1976) 42 CLT 611
Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 212
High Courts22 Jan 1976Dismissed
Jagteswar Singh Banga Vs State of Orissa and Another
Orissa High Court · AIR 1977 Ori 30
Constitution of India, 1950 — Article 226, 29(2)
High Courts21 Jan 1976
Rabi Das and Others Vs State of Orissa
Orissa High Court · (1976) CriLJ 2004
Criminal Procedure Code, 1973 (CrPC) — Section 337, 428Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 396, 412
High Courts21 Jan 1976Dismissed
Binod Bihari Rout Vs The Member, Board of Revenue and Another
Orissa High Court · AIR 1976 Ori 189
Constitution of India, 1950 — Article 372Orissa Public Demands Recovery Act, 1962 — Section 9Public Accountants Defaults Act, 1850 — Section 3
High Courts19 Jan 1976
Joseph Niranjan Kumar Pradhan Vs Presiding Officer, Industrial Tribunal and Others
Orissa High Court · (1976) 42 CLT 439 : (1977) 1 LLJ 36
Industrial Disputes Act, 1947 — Section 2, 2A
High Courts14 Jan 1976Partly Allowed
Sindhu Mohanty and Another Vs Gourkrushna Mohanty and Another
Orissa High Court · AIR 1976 Ori 213
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 110B
High Courts09 Jan 1976Dismissed
Ajib Chandra Mohanty Vs Maheswar Routra and Others
Orissa High Court · (1976) 42 CLT 363
Transfer of Property Act, 1882 — Section 106
High Courts08 Jan 1976Allowed
Mahani Dibya Vs Prahallad Swain
Orissa High Court · (1976) 42 CLT 473
Specific Relief Act, 1963 — Section 10, 16, 24
High Courts08 Jan 1976Dismissed
Udayanath Sahu Vs State of Orissa
Orissa High Court · (1976) 42 CLT 288
Penal Code, 1860 (IPC) — Section 102, 109, 467
High Courts07 Jan 1976Dismissed
Purnananda Beura Vs State of Orissa and Others
Orissa High Court · (1976) 42 CLT 353
Constitution of India, 1950 — Article 226Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 13, 16
High Courts07 Jan 1976Dismissed
Ramachandra Purohit Vs State of Orissa
Orissa High Court · (1976) 42 CLT 228
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts07 Jan 1976Dismissed
Kasinath Tripathy and Another Vs State of Orissa and Others
Orissa High Court · AIR 1976 Ori 191
Constitution of India, 1950 — Article 226
High Courts05 Jan 1976
Commissioner of Income Tax Vs J.N. Bhowmick
Orissa High Court · (1976) 01 OHC CK 0011
High Courts24 Dec 1975Allowed
Baljinder Singh Vs Mohammad C. Musha
Orissa High Court · (1976) 42 CLT 463
Stamp Act, 1899 — Article 1
High Courts23 Dec 1975
Krutibash Kar and Another Vs Birabar Pani and Others
Orissa High Court · (1976) 42 CLT 273
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Court Fees Act, 1870 — Section 7