High Courts31 Mar 1976
Commissioner of Income Tax Vs Smt. Veerawali
Orissa High Court · (1976) 104 ITR 679
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,414 of 1,622
High Courts31 Mar 1976
Eastern Traders Vs State of Orissa
Orissa High Court · (1976) 42 CLT 430 : (1978) 41 STC 162
Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)
High Courts30 Mar 1976
Commissioner of Income Tax Vs Biswanath Ghosh
Orissa High Court · (1976) 42 CLT 1287
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts30 Mar 1976
Nilamani Ghosh and Partners Vs Commissioner of Income Tax
Orissa High Court · (1977) 108 ITR 101
Income Tax Act, 1961 — Section 256(2)
High Courts30 Mar 1976
Commissioner of Income Tax Vs Shanker Industries (P.) Ltd.
Orissa High Court · (1976) 03 OHC CK 0018
Income Tax Act, 1961 — Section 256(2)
High Courts30 Mar 1976
Commissioner of Income Tax Vs Asiatic Trade Combine
Orissa High Court · (1977) 108 ITR 75
Income Tax Act, 1961 — Section 148, 271(1)
High Courts30 Mar 1976Dismissed
Ugresen Sahu Vs The State
Orissa High Court · (1976) 42 CLT 667
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323
High Courts30 Mar 1976
NILAMANI GHOSH AND PARTNERS Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1977) 108 ITR 101
Income Tax Act, 1961 — Section 256
High Courts29 Mar 1976
Budhei Jena Vs Deulbera Colliery, National Coal Development Corporation Ltd.
Orissa High Court · (1976) 42 CLT 1002 : (1977) 1 LLJ 128
Employees Compensation Act, 1923 — Section 3
High Courts26 Mar 1976
Commissioner of Income Tax Vs Harbanslal Sodesh Kumar Rawlley
Orissa High Court · (1977) 107 ITR 393
Income Tax Act, 1961 — Section 256, 271(1)
High Courts26 Mar 1976Allowed
Brahmananda Majhi Vs Gopal Pradhan and Others
Orissa High Court · (1976) 42 CLT 1194
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 41 Rule 4, Order 9 Rule 13, 141, 146(1)
High Courts26 Mar 1976Allowed
Brahmananda Majhi Vs Gopal Padhan and Others
Orissa High Court · (1976) 42 CLT 760
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 141, 146(2), 24
High Courts26 Mar 1976Allowed
Banshidhar Dandapat and Another Vs State of Orissa
Orissa High Court · (1976) 42 CLT 1011
Penal Code, 1860 (IPC) — Section 307, 34
High Courts23 Mar 1976Dismissed
Narottam Sahu Vs Shyama Barik and Others
Orissa High Court · (1976) 42 CLT 834
Untouchability (Offences) Act, 1955 — Section 6, 7
High Courts22 Mar 1976
Orissa Bank Ltd. (in liquidation) Vs Shri Raghunath Prusty and Shri Surendra Chandra Prusty
Orissa High Court · (1977) 43 CLT 405
Banking Regulation Act, 1949 — Section 45, 45(1)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4Companies Act, 1913 — Section 204
High Courts22 Mar 1976Dismissed
The Union of India (UOI) Vs Bipra Charan Panigrahi and Another
Orissa High Court · (1976) 42 CLT 863
Constitution of India, 1950 — Article 299(1)Orissa Rice Procurement (Levy) Order, 1964 — Section 2
High Courts19 Mar 1976Allowed
Sabitri Kumari Das and Others Vs The State of Orissa
Orissa High Court · (1976) 42 CLT 589
Motor Vehicles Act, 1988 — Section 110A
High Courts15 Mar 1976Allowed
Raja Shri Saubhagya Chandra Harichandan Deb Vs State of Orissa Agricultural Income Tax Officer
Orissa High Court · (1976) 03 OHC CK 0021
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7Civil Procedure Code, 1908 (CPC) — Section 86, 87, 87BOrissa Agricultural Income Tax Act, 1947 — Section 43
High Courts11 Mar 1976Dismissed
Mumtaz Mohammad Vs State of Orissa
Orissa High Court · (1976) 42 CLT 532
Criminal Procedure Code, 1973 (CrPC) — Section 499, 514, 555Penal Code, 1860 (IPC) — Section 420
High Courts10 Mar 1976
Gokulananda Das Vs Union of India (UOI) and Others
Orissa High Court · (1976) 42 CLT 445
Constitution of India, 1950 — Article 226, 311, 311(2)Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 2, 8