High Courts01 Jul 1976Allowed
Damodar Acharya Vs Commissioner of Orissa Hindu Religious Endowments and Others
Orissa High Court · AIR 1977 Ori 40 : (1976) 42 CLT 989
Orissa Hindu Religious Endowments Act, 1951 — Section 27, 41
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,412 of 1,622
High Courts01 Jul 1976Allowed
Maya Mukherjee and Others Vs The Orissa Co-operative Insurance Society Ltd. (now New India Assurance Co. Ltd.)
Orissa High Court · AIR 1976 Ori 224 : (1976) 42 CLT 1129
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 110B, 77
High Courts30 Jun 1976Allowed
Sikhar Mallik and Others Vs Baidhar Sahu and Others
Orissa High Court · AIR 1976 Ori 230
Civil Procedure Code, 1908 (CPC) — Section 100, 101Land Acquisition Act, 1894 — Section 6, 6(1)Orissa Grama Panchayat Act, 1948 — Section 39, 40, 40(1)
High Courts25 Jun 1976Dismissed
Subarna Barik Vs The State of Orissa and Others
Orissa High Court · AIR 1976 Ori 236
Evidence Act, 1872 — Section 65Specific Relief Act, 1963 — Section 38, 40
High Courts25 Jun 1976Dismissed
Orissa Road Transport Co. Ltd. Vs Sibananda Patnaik and Others
Orissa High Court · AIR 1976 Ori 205
Criminal Procedure Code, 1973 (CrPC) — Section 7(2)Motor Vehicles Act, 1939 — Section 110, 110BOrissa Revenue Administration (Units) Act, 1963 — Section 3
High Courts24 Jun 1976Dismissed
Vysaraju Badreenarayana Moorty Raju Vs Epari Venugopalam Epari Venugopalam Vs V.B.M. Raju
Orissa High Court · (1976) 42 CLT 1075
High Courts23 Jun 1976Dismissed
Petambar Pujari Vs Bhikari Meher and Another
Orissa High Court · AIR 1977 Ori 16 : (1976) 42 CLT 927
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(3), 11Orissa Land Reforms Act, 1960 — Section 22(3)
High Courts23 Jun 1976Allowed
Bhima Jally and Others Vs Nata Jally and Others
Orissa High Court · AIR 1977 Ori 59
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 11Orissa Estates Abolition Act, 1951 — Section 5, 5(1)
High Courts22 Jun 1976
Dhadi Sahu Vs Commissioner of Income Tax
Orissa High Court · (1976) 42 CLT 838
Income Tax Act, 1961 — Section 256
High Courts22 Jun 1976
State of Orissa Vs Polytech International
Orissa High Court · (1976) 42 CLT 792 : (1976) 38 STC 125
Orissa Sales Tax Act, 1947 — Section 5(1)
High Courts22 Jun 1976
DHADI SAHU Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1977) 109 ITR 337
Income Tax Act, 1961 — Section 256
High Courts19 Jun 1976Allowed
Chakra Barik and Others Vs Mst. Jema Biswal and Another
Orissa High Court · AIR 1977 Ori 63 : (1976) 42 CLT 907
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 43 Rule 1, 115, 2(2)Orissa High Court General Rules and Circular Orders — Rule 11
High Courts17 Jun 1976
Executive Officer, N.A.C. Vs Jagannath Mallik
Orissa High Court · (1976) 42 CLT 807 : (1977) CriLJ 316
Orissa Municipal Act, 1950 — Section 347
High Courts15 Jun 1976Dismissed
Roshanlal Thakur Vs Kishanlal Kapoor
Orissa High Court · (1976) 42 CLT 1091
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)Contempt of Courts Act, 1971 — Section 2
High Courts15 Jun 1976
Damoda Panigrahi and Others Vs Banchhanidhi Pangrahi and Another
Orissa High Court · (1977) CriLJ 142
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397, 398, 399
High Courts12 May 1976Partly Allowed
Indian Metals and Ferro Alloys Ltd. and Another Vs The Orissa State Electricity Board and Another
Orissa High Court · AIR 1977 Ori 31 : (1976) 42 CLT 870
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49(1), 49(2), 59Orissa State Electricity Board (General Tariffs) Regulations, 1973 — Regulation 6
High Courts12 May 1976Allowed
Roshanlal Thakur Vs Kishanlal Kapoor
Orissa High Court · (1976) 42 CLT 687
Arbitration Act, 1940 — Section 14, 17, 20, 30, 39
High Courts11 May 1976
Minerals and Metals Trading Corporation of India Ltd. Vs State of Orissa
Orissa High Court · AIR 1976 Ori 194 : (1976) 384 STC 189
Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 286(1)Orissa Sales Tax Act, 1947 — Section 5(2)
High Courts11 May 1976
M.M.T.C. of India Ltd. Vs State of Orissa State of Orissa Vs M.M.T.C. of India Ltd.
Orissa High Court · (1976) 42 CLT 633
Central Sales Tax Act, 1956 — Section 3, 4, 4(1), 4(2), 5Constitution of India, 1950 — Article 10, 12, 13, 14, 16Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)
High Courts05 May 1976Dismissed
Sarat Chandra Mohanty and Another Vs Administrator, Jagannath Temple
Orissa High Court · (1976) 42 CLT 1241
Land Acquisition Act, 1894 — Section 30, 6, 7, 8, 8AOrissa Estates Abolition Act, 1951 — Section 6, 7Sri Jagannath Temple Act, 1954 — Section 21(1), 5