High Courts03 Sept 1976
State of Orissa Vs Mukunda Prasad Mohanty
Orissa High Court · (1978) 42 STC 116
Orissa Sales Tax Act, 1947 — Section 24(1)
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,410 of 1,622
High Courts03 Sept 1976Allowed
Abhaya Jena Vs The State
Orissa High Court · (1976) 42 CLT 1028
Penal Code, 1860 (IPC) — Section 323
High Courts31 Aug 1976Dismissed
Jaganath Padhi Vs B. Madha Patra
Orissa High Court · (1976) 42 CLT 1180
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts31 Aug 1976
Sitaram Thirani Vs State of Orissa
Orissa High Court · (1976) 42 CLT 1084 : (1977) CriLJ 681
Prevention of Food Adulteration Act, 1954 — Section 10, 16
High Courts26 Aug 1976Dismissed
Mst. Balamati Sahu and Another Vs Gouranga Sahuand Others
Orissa High Court · (1976) 42 CLT 1123
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 146, 146(1B)
High Courts25 Aug 1976Partly Allowed
Sidha Sahoo and Others Vs Jhuma Dei and Others
Orissa High Court · AIR 1977 Ori 45 : (1976) 42 CLT 1168
High Courts23 Aug 1976Dismissed
Nityananda Sahu Vs Postmaster General and Others
Orissa High Court · AIR 1977 Ori 48 : (1976) 42 CLT 1049
Arbitration Act, 1940 — Section 46Civil Procedure Code, 1908 (CPC) — Section 9Telegraph Act, 1885 — Section 7B, 7B(1)
High Courts18 Aug 1976
Jagamohan Sahu and Another etc. Vs State of Orissa
Orissa High Court · (1976) 42 CLT 1206 : (1977) CriLJ 1394
Penal Code, 1860 (IPC) — Section 141, 143, 145, 151, 224Police Act, 1861 — Section 32
High Courts16 Aug 1976
Commissioner of Income Tax Vs Belpahar Refractories Ltd.
Orissa High Court · (1977) 109 ITR 667
Income Tax Act, 1961 — Section 43(3)
High Courts13 Aug 1976Allowed
Bishnu Charan Das Vs Dhani Biswal and Another
Orissa High Court · AIR 1977 Ori 68 : (1976) 42 CLT 1057
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 151 , 152
High Courts10 Aug 1976
Commissioner of Income Tax Vs Raja S.N. Bhanja Deo
Orissa High Court · (1976) 08 OHC CK 0010
Income Tax Act, 1961 — Section 2(1)
High Courts09 Aug 1976
Panu Behera Vs Bhramara Barik and Others
Orissa High Court · (1976) 42 CLT 1162
Orissa Land Reforms Act, 1960 — Section 4, 4(1), 4(5), 67, 9Orissa Tenancy (Amendment) Act, 1946 — Section 236
High Courts09 Aug 1976Dismissed
Kashinath Sahu Vs Dandasi Khatai and Others
Orissa High Court · (1976) 42 CLT 913
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1)
High Courts04 Aug 1976Partly Allowed
Biswanath Bhukta Vs Executive Officer, Talcher Municipality and Others
Orissa High Court · AIR 1977 Ori 1 : (1976) 42 CLT 1097
Constitution of India, 1950 — Article 245Orissa Municipal Act, 1950 — Section 169Talcher Municipality (Validation) Ordinace, 1976 — Section 2
High Courts03 Aug 1976Dismissed
Nityananda Pandey and Others Vs Manohar Pandey and Others
Orissa High Court · AIR 1977 Ori 10 : (1976) 42 CLT 1023
Suits Valuation Act, 1887 — Section 3, 6, 8
High Courts02 Aug 1976Allowed
Indramani Bedbagis Vs Hema Dibya and Others
Orissa High Court · AIR 1977 Ori 88
Specific Relief Act, 1963 — Section 34Succession Act, 1925 — Section 384, 387
High Courts02 Aug 1976
Akshya Kumar Dhal and Others Vs The State of Orissa
Orissa High Court · (1976) 42 CLT 1145
Forest Act, 1927 — Section 26, 46, 62, 63, 68Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 225
High Courts29 Jul 1976Dismissed
Bhagaban Devata and Others Vs Mahadev Devata
Orissa High Court · AIR 1977 Ori 51
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, 47Orissa Prohibition of Alienation of Land Act, 1972 — Section 3, 4, 5
High Courts28 Jul 1976
Padmalochan Misra Vs The State
Orissa High Court · (1976) 42 CLT 1035 : (1977) CriLJ 700
Penal Code, 1860 (IPC) — Section 147, 161, 323, 325
High Courts27 Jul 1976Allowed
State of Orissa Vs Bagh Syama
Orissa High Court · (1976) 42 CLT 958
Evidence Act, 1872 — Section 105, 115Penal Code, 1860 (IPC) — Section 302, 84