High Courts26 Jul 1976Partly Allowed
Mansaram Sharma Vs Saraswati Devi
Orissa High Court · AIR 1977 Ori 55 : (1976) 42 CLT 969
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 47 Rule 1Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,411 of 1,622
High Courts23 Jul 1976Allowed
Gagan Chandra Das Vs Abadhut Behera
Orissa High Court · (1976) 42 CLT 1233
Penal Code, 1860 (IPC) — Section 294, 3, 323, 345(1), 354
High Courts21 Jul 1976Allowed
Jemma Vs Raghu
Orissa High Court · AIR 1977 Ori 12 : (1976) 42 CLT 940
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Orissa Estates Abolition Act, 1951 — Section 39, 8(2)Specific Relief Act, 1963 — Section 34, 41
High Courts20 Jul 1976Dismissed
Nidra Rajhansa and Others Vs Lord Ram-Laxman-Sita and Others
Orissa High Court · (1976) 42 CLT 1185
Criminal Procedure Code, 1973 (CrPC) — Section 145Specific Relief Act, 1963 — Section 42
High Courts20 Jul 1976
Dandapani Pala and Others Vs Madan Mohan Pala and Others
Orissa High Court · (1976) 42 CLT 886 : (1976) CriLJ 2014
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397
High Courts20 Jul 1976Dismissed
Durjyodhan Pradhan Vs Bengabati Dei
Orissa High Court · AIR 1977 Ori 36 : (1976) 42 CLT 974
Hindu Marriage Act, 1955 — Section 11, 18, 5
High Courts19 Jul 1976Dismissed
Ravad Raibari and Another Vs Patarala Gouri Mahalaxmi Rajmani
Orissa High Court · AIR 1977 Ori 58 : (1976) 42 CLT 892
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts19 Jul 1976Dismissed
Bhubaneswar Patel Vs Janak Patel and Others
Orissa High Court · AIR 1976 Ori 216 : (1976) 42 CLT 1018
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Jul 1976
Himansu Sekhar Nandy Vs Magistrate and Another
Orissa High Court · (1976) 42 CLT 1262 : (1977) CriLJ 312
Maintenance of Internal Security Act, 1971 — Section 3(1)(a)(ii)
High Courts15 Jul 1976Allowed
Arakhita Bisoi Vs Revenue Officer and Others
Orissa High Court · AIR 1977 Ori 19 : (1976) 42 CLT 796
Orissa Land Reforms Act, 1960 — Section 44, 44(2), 45, 58, 59
High Courts15 Jul 1976
Smt. Pushparani Padhi Vs Ramchandra Panda
Orissa High Court · AIR 1977 Ori 23 : (1976) 42 CLT 917
Transfer of Property Act, 1882 — Section 83
High Courts14 Jul 1976Dismissed
Subal Charan Jena Vs Gopal Chandra Misra and Another
Orissa High Court · (1976) 42 CLT 895
Orissa Co-operative Societies Act, 1962 — Section 115(6), 116(2)Orissa Co-operative Societies Rules, 1965 — Rule 40, 41
High Courts13 Jul 1976
Calcutta Insurance Ltd. Vs Food Corporation of India and Others
Orissa High Court · AIR 1977 Ori 37 : (1976) 42 CLT 902
Arbitration Act, 1940 — Section 34, 36
High Courts13 Jul 1976Dismissed
Haripriya Dibya and Others Vs Pranabandhu Karan and Others
Orissa High Court · AIR 1977 Ori 25 : (1976) 42 CLT 949
Constitution of India, 1950 — Article 226Orissa Land Reforms Act, 1960 — Section 26(2)
High Courts12 Jul 1976Dismissed
Basanti Dei Vs Bijayakrushna Patnaik and Others
Orissa High Court · AIR 1976 Ori 218 : (1976) 42 CLT 933
Limitation Act, 1963 — Article 64 , 65
High Courts09 Jul 1976
Commissioner of Income Tax Vs Ganpatrai Gajanand
Orissa High Court · (1976) 42 CLT 922
Income Tax Act, 1961 — Section 2(24), 271, 271(1), 68
High Courts09 Jul 1976
Narasingha Kar and Co. Vs Commissioner of Income Tax
Orissa High Court · (1976) 07 OHC CK 0019
Income Tax Act, 1961 — Section 22, 28
High Courts09 Jul 1976Allowed
Allied Construction Co. Vs Union of India (UOI) and Others
Orissa High Court · AIR 1976 Ori 221 : (1976) 42 CLT 996
Arbitration Act, 1940 — Section 20, 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts05 Jul 1976Allowed
State of Orissa Vs Gaya Janardan Behera and Others
Orissa High Court · (1977) ACJ 459
High Courts01 Jul 1976Dismissed
Siba Prasad Pruseth Vs State of Orissa and Others
Orissa High Court · (1976) 42 CLT 952
Arbitration Act, 1940 — Section 17, 20, 30, 39(1)