High Courts01 Mar 1960Allowed
Bhagaban Barik Vs The State
Orissa High Court · (1961) 27 CLT 116
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164Penal Code, 1860 (IPC) — Section 302, 304, 34
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,622 of 1,681
High Courts01 Mar 1960Dismissed
Suria Devi and Another Vs Lakshminarayan Thakur and Another
Orissa High Court · (1960) 26 CLT 309
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Feb 1960Allowed
Ghanashayam Sabato Vs B.V. Ranganath Swamy Pandito and Another
Orissa High Court · AIR 1961 Ori 152
Negotiable Instruments Act, 1881 (NI) — Section 8Transfer of Property Act, 1882 — Section 130
High Courts26 Feb 1960
Baishnab Charan Bagudai Vs Official Liquidator, Puri Bank Ltd.
Orissa High Court · AIR 1961 Ori 67
Banking Companies Act, 1949 — Section 45D(3), 45D(9)Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts23 Feb 1960Allowed
Indramani Devi and Others Vs Raghunath Bhanja Birbar Jagadeb and Another
Orissa High Court · AIR 1961 Ori 9
High Courts23 Feb 1960Allowed
Raghunath Pani Vs Radhakanto Deb
Orissa High Court · AIR 1961 Ori 73
Evidence Act, 1872 — Section 114
High Courts19 Feb 1960Dismissed
Dasa Mohapatra and Another Vs The State
Orissa High Court · (1960) 26 CLT 556
Orissa Opium Smoking Act, 1947 — Section 6, 7, 8, 9
High Courts19 Feb 1960Allowed
Bharata Rona Vs Rama Nahak
Orissa High Court · AIR 1960 Ori 185 : (1960) 26 CLT 525 : (1960) CriLJ 1358
Criminal Procedure Code, 1898 (CrPC) — Section 256
High Courts18 Feb 1960
Kashinath Mishra and Others Vs Lokenath Mohapatra and Others
Orissa High Court · AIR 1961 Ori 85
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 6
High Courts12 Feb 1960Allowed
Jadumani Sahu and Others Vs The State
Orissa High Court · AIR 1961 Ori 53 : (1960) 26 CLT 263 : (1961) CriLJ 412
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(3)
High Courts11 Feb 1960Allowed
Tadepalli Sivaramayya and Another Vs Bhoroto Porida and Another
Orissa High Court · (1960) 26 CLT 245
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 22Orissa Tenants Relief Act, 1955 — Section 2 , 3(1)
High Courts11 Feb 1960
KRUTARTHA ACHARYA Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Orissa High Court · (1961) 41 ITR 320
Partnership Act, 1932 — Section 30
High Courts11 Feb 1960
Kruthartha Acharya Vs Commissioner of Income Tax
Orissa High Court · AIR 1960 Ori 183
Income Tax Act, 1922 — Section 26A, 6(6B)
High Courts10 Feb 1960Dismissed
Michhu Kuanr and Others Vs Raghu Jena and Others
Orissa High Court · AIR 1961 Ori 19
Evidence Act, 1872 — Section 101, 92Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts05 Feb 1960Dismissed
Pravas Chandra Pati Vs Jagamohan Das and Another
Orissa High Court · (1960) 26 CLT 359
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 3, 59
High Courts04 Feb 1960Dismissed
Ratha Harijan Vs Narasingha Rana and Others
Orissa High Court · AIR 1961 Ori 22
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 38 Rule 7, 107
High Courts02 Feb 1960
Fagumani Khuntia Vs Commissioner of Income Tax
Orissa High Court · AIR 1960 Ori 142
Income Tax Act, 1922 — Section 13, 23(3), 23(4), 33, 35
High Courts25 Jan 1960Dismissed
Sri Jagannath Panda Vs Sri Dayanidhi Khadiratna and Others
Orissa High Court · (1960) 26 CLT 371
High Courts25 Jan 1960Allowed
Khagendra Naik Vs Nila Bhoi and Others
Orissa High Court · (1960) 26 CLT 603
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 307, 323, 325
High Courts22 Jan 1960Dismissed
Mahant Sri Balaram Das Vs Hariballabh Das and Others
Orissa High Court · (1960) 26 CLT 451
Orissa Hindu Religious Endowments Act, 1939 — Section 16, 27, 28, 29, 6