COURT ARCHIVE

Orissa High Court judgments

33,604 judgments · page 1,681 of 1,681

High Courts09 Sept 1948Dismissed

Saradhakar Naik and Others Vs The King

Orissa High Court · AIR 1950 Ori 67

Orissa Maintenance of Public Order Act, 1948 — Section 1

High Courts17 Dec 1947

Orissa High Court · AIR 1949 Ori 48 : (1949) CriLJ 1013

Penal Code, 1860 (IPC) — Section 302, 304

High Courts10 Oct 1946

Orissa High Court · AIR 1952 Ori 118

Central Provinces Tenancy Act, 1898 — Section 69Transfer of Property Act, 1882 — Section 53A

High Courts18 Dec 1935Disposed Off

Orissa High Court · (2017) 123 CutLT 81

Civil Procedure Code, 1908 (CPC) - Section 100