High Courts01 Aug 1949Dismissed
The King Vs Hari Baisakh
Orissa High Court · AIR 1950 Ori 88
Criminal Procedure Code, 1898 (CrPC) — Section 243, 255Essential Supplies (Temporary Powers) Act, 1946 — Section 17, 7
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,679 of 1,681
High Courts11 Jul 1949
Krupasindhu Panigrahi Vs Rex
Orissa High Court · AIR 1951 Ori 277
Criminal Procedure Code, 1898 (CrPC) — Section 110, 112, 117(5)
High Courts13 May 1949
Govinda Mohapatra Vs T. Venkatakrishnayya and Others
Orissa High Court · AIR 1950 Ori 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60, Order 21 Rule 61, Order 21 Rule 62Contract Act, 1872 — Section 43
High Courts13 May 1949
Kunja Sahu and Others Vs Bhagaban Mohanty and Others
Orissa High Court · AIR 1951 Ori 35
Hindu Womens Right to Property Act, 1937 — Section 3, 3(2), 3(3)
High Courts11 May 1949Dismissed
Bansidhar Nanda and Others Vs Shyamsundar Nath Suthu
Orissa High Court · AIR 1951 Ori 273
Orissa Tenancy (Amendment) Act, 1938 — Section 237, 31B
High Courts11 May 1949
Narasingh Charan Mohapatra Vs Radhakanta Mohapatra
Orissa High Court · AIR 1951 Ori 132
Transfer of Property Act, 1882 — Section 126
High Courts29 Apr 1949Allowed
Subarna Bissoiani Vs Arjuno Bissoi
Orissa High Court · AIR 1951 Ori 337
Evidence Act, 1872 — Section 101, 102, 103, 32, 50Registration Act, 1908 — Section 49
High Courts28 Apr 1949Dismissed
Brajraj Ramanuj Das Vs Ajiman Nisa Bibi
Orissa High Court · AIR 1950 Ori 19
High Courts25 Apr 1949Allowed
Narendra Kishore Das Vs Banamali Sahu Dibakar Sahu Firm
Orissa High Court · AIR 1951 Ori 312
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1(3), Order 5 Rule 17, Order 5 Rule 20, Order 9 Rule 13
High Courts25 Apr 1949
Balkrishna Nanda and Another Vs Ramchandra Bhuyan and Another
Orissa High Court · AIR 1952 Ori 175
Orissa Tenancy Act, 1913 — Section 100, 193, 57
High Courts20 Apr 1949Allowed
Gopinath Jiew and Others Vs The Comr. of Hindu Religious Endowments and Another
Orissa High Court · AIR 1951 Ori 339
Civil Procedure Code, 1908 (CPC) — Section 10Orissa Hindu Religious Endowments (Amendment) Act, 1947 — Section 3(1)
High Courts18 Apr 1949Dismissed
Sudhu Kumbhar Vs The King
Orissa High Court · AIR 1951 Ori 354
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300, 304, 86
High Courts31 Mar 1949Dismissed
Tirthabasi Ghose and Others Vs Bhuyani Trinayani Dasi
Orissa High Court · AIR 1951 Ori 306
Civil Procedure Code, 1908 (CPC) — Section 38Transfer of Property Act, 1882 — Section 52
High Courts31 Mar 1949
K. Joggayya Vs King
Orissa High Court · AIR 1951 Ori 142
Penal Code, 1860 (IPC) — Section 340, 342, 366
High Courts25 Mar 1949Dismissed
Puro Goudo and Others Vs Sri Uday Pratap Singh Deo
Orissa High Court · AIR 1952 Ori 223
High Courts11 Mar 1949Allowed
Mahadev Ganga Prasad Vs Gouri Shankar Sanganaria
Orissa High Court · AIR 1950 Ori 42
Contract Act, 1872 — Section 229, 234, 37, 39, 63Evidence Act, 1872 — Section 92Sales of Goods Act, 1930 — Section 17, 41
High Courts08 Mar 1949Dismissed
Brajasundar Deb Vs Binode Rout and Others
Orissa High Court · AIR 1951 Ori 240
Civil Procedure Code, 1908 (CPC) — Section 60(1)Orissa Tenancy Act, 1913 — Section 117(3), 192, 232, 28, 3(23)
High Courts08 Mar 1949Allowed
Maheswar Naik and Others Vs Tikayet Sailendra Narayan Bhanj Deo
Orissa High Court · AIR 1951 Ori 327
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 18Evidence Act, 1872 — Section 35, 90
High Courts03 Mar 1949Allowed
Giridhari Dhal Vs Hrushikesh Roy and Others
Orissa High Court · AIR 1952 Ori 176
Orissa Tenancy Act, 1913 — Section 252