High Courts30 Mar 1960Dismissed
Sankar Sri Gopal Tirtha Swamy Vs Commissioner of Hindu Religious Endowments and Others
Orissa High Court · (1960) 26 CLT 259
Orissa Hindu Religious Endowments Act, 1951 — Section 42, 42(6), 44
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,621 of 1,681
High Courts30 Mar 1960Allowed
Ramamoni and Another Vs Kasinath
Orissa High Court · AIR 1960 Ori 199 : (1960) 26 CLT 346
High Courts30 Mar 1960Dismissed
In Re: Orissa Chemicals and Distilleries Private Ltd.
Orissa High Court · AIR 1961 Ori 62 : (1962) 32 CompCas 497
Companies Act, 1956 — Section 17(1), 17(3)
High Courts30 Mar 1960Dismissed
Dhruba Charan Swain and Others Vs Jagannath Panda and Another
Orissa High Court · (1960) 26 CLT 293
Orissa Hindu Religious Endowments Act, 1951 — Section 3Orissa Tenancy Act, 1913 — Section 130
High Courts25 Mar 1960
Netra Parida Vs The State and Others
Orissa High Court · (1960) 26 CLT 403 : (1961) CriLJ 688
Penal Code, 1860 (IPC) — Section 147, 323, 324, 436
High Courts25 Mar 1960Allowed
Sainta Putani Vs The State
Orissa High Court · (1960) 26 CLT 307
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts24 Mar 1960Dismissed
Khetra Dolai Vs Mohan Bissoyi
Orissa High Court · AIR 1961 Ori 37
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)
High Courts22 Mar 1960Dismissed
Basudeb Patnaik Vs Lakananidhi Dingaraj Das and Another
Orissa High Court · (1960) 26 CLT 269
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 250, 250(5)
High Courts21 Mar 1960Allowed
Maturu Subba Rao Vs Hrudananda Sahu
Orissa High Court · (1960) 26 CLT 289
Civil Procedure Code, 1908 (CPC) — Section 135Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 109, 341
High Courts12 Mar 1960Allowed
Suna Satpathiani Vs Panchanan Padhi and Others
Orissa High Court · AIR 1961 Ori 47 : (1960) 26 CLT 382 : (1961) CriLJ 303
Criminal Procedure Code, 1898 (CrPC) — Section 345, 345(2), 417(3), 439(5)
High Courts11 Mar 1960Dismissed
Surendra Nath Bhuyan Vs Official Liquidator, Puri Bank Ltd.
Orissa High Court · AIR 1961 Ori 57 : (1962) 32 CompCas 584
Banking Companies Act, 1949 — Section 45BLimitation Act, 1908 — Section 14, 14(1)
High Courts11 Mar 1960Allowed
The State of Orissa Vs Iswar Das and Another
Orissa High Court · AIR 1960 Ori 180 : (1960) CriLJ 1355
Constitution of India, 1950 — Article 20Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 24
High Courts09 Mar 1960Dismissed
Mohanta Raghabananda Das Vs D.V.A. Naidu and Another
Orissa High Court · AIR 1961 Ori 31
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts09 Mar 1960Allowed
Chandhala Bewa Vs Madhab Panda and Others
Orissa High Court · AIR 1961 Ori 100 : (1960) 26 CLT 304
Limitation Act, 1908 — Article 142, 91
High Courts08 Mar 1960Allowed
Ramdhan Ramkissen Das Vs Kaluram Narasingh Das and Co. and Others
Orissa High Court · (1960) 26 CLT 235
Partnership Act, 1932 — Section 69
High Courts07 Mar 1960Dismissed
Bula Rout and Another Vs Narayan Barik and Others
Orissa High Court · (1961) 27 CLT 324
Criminal Procedure Code, 1898 (CrPC) — Section 147Limitation Act, 1963 — Section 26
High Courts04 Mar 1960Dismissed
Smt. Beherani Vs Dhormu Gowdo
Orissa High Court · AIR 1960 Ori 223 : (1960) 26 CLT 434
Arbitration Act, 1940 — Section 15, 30, 32
High Courts04 Mar 1960Dismissed
Sagar Jena Vs Kantha Jena and Another
Orissa High Court · AIR 1961 Ori 35 : (1960) 26 CLT 379
Limitation Act, 1908 — Article 118
High Courts04 Mar 1960
The State Vs Mohan Patra
Orissa High Court · (1960) 26 CLT 322 : (1961) CriLJ 828
Opium Act, 1878 — Section 9(a)
High Courts03 Mar 1960Allowed
Kishore Chandra Adhikari and Others Vs Voolla Ramulu
Orissa High Court · (1960) 26 CLT 574