High Courts22 Jan 1960Dismissed
Dirju Patra Vs Minaketan Patel
Orissa High Court · AIR 1961 Ori 15 : (1960) 26 CLT 216
Limitation Act, 1908 — Article 144
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,623 of 1,681
High Courts20 Jan 1960Allowed
Haji Ebrahim Haji Jamal Noor Mohd. and Co. Vs V. Balakrishnan and Another
Orissa High Court · AIR 1961 Ori 18 : (1960) 26 CLT 153
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts19 Jan 1960Allowed
Parbati Dei Vs Jnanranjan Patnaik
Orissa High Court · (1960) 26 CLT 179
Orissa Municipal Act, 1950 — Section 141, 156, 156(1), 173Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Jan 1960Dismissed
Krushna Ch. Meher and Others Vs Hrushikesh Meher and Others
Orissa High Court · (1960) 26 CLT 187
Evidence Act, 1872 — Section 13Orissa Merged States (Laws) Act, 1950 — Section 101, 102, 103, 104, 106
High Courts15 Jan 1960Allowed
Hadibandhu Behera Vs Banamali Sahu
Orissa High Court · AIR 1961 Ori 33 : (1960) 26 CLT 249 : (1961) CriLJ 296
Constitution of India, 1950 — Article 17Penal Code, 1860 (IPC) — Section 499, 500
High Courts14 Jan 1960Dismissed
Firm Surajmall Radhakrishna and Others Vs Firm Sevbux Rai Haradutta Rai
Orissa High Court · AIR 1960 Ori 165
Sales of Goods Act, 1930 — Section 2(13), 4, 55(2)
High Courts12 Jan 1960Dismissed
Uchhab Rana Vs Laxman Rana
Orissa High Court · (1960) 26 CLT 207
Civil Procedure Code, 1908 (CPC) — Section 115Negotiable Instruments Act, 1881 (NI) — Section 80Orissa Money Lenders Act, 1939 — Section 2, 8
High Courts11 Jan 1960Dismissed
Bishnu Dayal Junjhunwalla Vs Atal Behari Acharya and Another
Orissa High Court · AIR 1960 Ori 172
Negotiable Instruments Act, 1881 (NI) — Section 118, 78
High Courts11 Jan 1960Allowed
Mahendra Mohanty Vs Khira Bewa and Others
Orissa High Court · (1960) 26 CLT 264
Civil Procedure Code, 1908 (CPC) — Section 102, 115Orissa Money Lenders Act, 1939 — Section 2Orissa Money Lenders Rules, 1939 — Rule 11, 12
High Courts11 Jan 1960Dismissed
Gopisetty Bhaskara Rama Chandra Dora Vs The State of Orissa and Others
Orissa High Court · (1960) 26 CLT 301
Evidence Act, 1872 — Section 13
High Courts08 Jan 1960Dismissed
Sukhei Behera and Others Vs The State
Orissa High Court · (1960) 26 CLT 342
Penal Code, 1860 (IPC) — Section 426, 429, 49
High Courts07 Jan 1960
The State Vs Chauthmal Gandhi
Orissa High Court · AIR 1960 Ori 139 : (1960) 26 CLT 463 : (1960) CriLJ 1126
Criminal Procedure Code, 1898 (CrPC) — Section 342General Clauses Act, 1897 — Section 3(26), 4(1)Opium Act, 1878 — Section 9
High Courts24 Dec 1959Dismissed
Kanyaka Parameswari Cloth Stores Vs Union of India (UOI) and Others
Orissa High Court · AIR 1960 Ori 154
Railways Act, 1890 — Section 77, 80
High Courts21 Dec 1959Allowed
Tangudu Viswanadham and Others Vs Tangudu Narayanamurthy and Others
Orissa High Court · AIR 1960 Ori 153 : (1960) 26 CLT 106
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Dec 1959Partly Allowed
Satyabhama Panigrahiani Vs Krishna Chandra Panigrahi and Another
Orissa High Court · AIR 1961 Ori 69 : (1960) 26 CLT 274
Civil Procedure Code, 1908 (CPC) — Section 16, 20
High Courts18 Dec 1959
State Vs Nityananda Mohapatra
Orissa High Court · AIR 1960 Ori 132 : (1960) 26 CLT 116 : (1960) CriLJ 1120
Contempt of Courts Act, 1971 — Section 3, 4
High Courts17 Dec 1959Allowed
Ram Krishna Panda and Another Vs Natabar Panda and Others
Orissa High Court · AIR 1960 Ori 130 : AIR 1959 Ori 130
Suits Valuation Act, 1887 — Section 11, 8
High Courts16 Dec 1959Dismissed
Gour Chandra Rout and Another Vs Public Prosecutor
Orissa High Court · AIR 1960 Ori 116 : (1960) CriLJ 966
Criminal Procedure Code, 1898 (CrPC) — Section 198B(1), 198B(13), 198B(3)
High Courts16 Dec 1959Dismissed
Bipra Charan Mohanty Vs Mohan Sundar Mohanty and Others
Orissa High Court · AIR 1960 Ori 109
High Courts14 Dec 1959Dismissed
Abdul Parida and Another Vs Dinabandhu Pahi and Another
Orissa High Court · AIR 1960 Ori 151
Limitation Act, 1908 — Article 144, 44, 6, 8