High Courts03 May 1976Allowed
V. Jagannadh Rao and Another Vs Debendranath Patnaik and Another
Orissa High Court · (1976) ACJ 281
Motor Vehicles Act, 1988 — Section 110B, 95(2)
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,413 of 1,622
High Courts30 Apr 1976Dismissed
National Insurance Co. Vs Magikhaia Das (After him) Mst. Laxmi Dibya and Others
Orissa High Court · AIR 1976 Ori 175 : (1976) 42 CLT 648
Motor Vehicles Act, 1939 — Section 110C(2A), 110D, 96(2)
High Courts28 Apr 1976
State of Orissa Vs Royal Half-tone Company
Orissa High Court · (1976) 42 CLT 701
Orissa Sales Tax Act, 1947 — Section 12(5), 24(2)
High Courts27 Apr 1976Dismissed
Gauranga Mohanty Vs Radhaballav Math and Another
Orissa High Court · (1976) 42 CLT 751
High Courts27 Apr 1976
Arja Venkata Ratnam Vs Calendar Printing House of Sivakasi
Orissa High Court · (1976) 42 CLT 696
Civil Procedure Code, 1908 (CPC) — Section 20Provincial Small Cause Courts Act, 1887 — Section 25
High Courts21 Apr 1976Allowed
Daitari Kar and Others Vs Basudev Pati and Others
Orissa High Court · (1976) 42 CLT 706
High Courts21 Apr 1976Allowed
Maheswari Malati Vs The State
Orissa High Court · (1976) 42 CLT 827
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts20 Apr 1976Allowed
Bhagwandas Bajoria Vs E.I.D. Parry Limited and Others
Orissa High Court · (1976) 42 CLT 1061
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9, 151
High Courts16 Apr 1976
Pravas Chandra Das and Others Vs Srimati Nirupama Dei and Others
Orissa High Court · (1976) 42 CLT 606
High Courts15 Apr 1976Dismissed
Sohanlal Vs Santi Swaroop
Orissa High Court · (1976) 42 CLT 681
Criminal Procedure Code, 1973 (CrPC) — Section 173, 202, 251A, 251A(1), 251A(2)Penal Code, 1860 (IPC) — Section 108, 403, 408
High Courts09 Apr 1976Dismissed
Chakradhar Das Vs Purnamasi Tripathy
Orissa High Court · (1976) 42 CLT 712
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 148, 149, 54
High Courts08 Apr 1976Dismissed
State of Orissa Vs Kapil Biswal and Others
Orissa High Court · (1976) ACJ 395
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1A, 4Motor Vehicles Act, 1988 — Section 110A, 110B
High Courts07 Apr 1976Allowed
Hemachal Sahu Vs Kumarmani Sa and Others
Orissa High Court · (1976) 42 CLT 1225
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts07 Apr 1976Allowed
New India Assurance Co. Ltd. Vs Kahnu Charan Sahu and Another
Orissa High Court · (1976) ACJ 353
Motor Vehicles Act, 1988 — Section 110A, 110B, 110CC, 95(2), 96(2)Workmens Compensation Act, 1923 — Section 3(1)
High Courts06 Apr 1976
Karan Majhi Vs The State
Orissa High Court · (1976) 42 CLT 547 : (1976) CriLJ 1672
Criminal Procedure Code, 1973 (CrPC) — Section 484Penal Code, 1860 (IPC) — Section 201, 302
High Courts06 Apr 1976Dismissed
Muralidhar Mishra Vs District Judge
Orissa High Court · (1976) 42 CLT 1200
Constitution of India, 1950 — Article 226, 227Orissa Service Code, 1939 — Rule 3, 4
High Courts05 Apr 1976
Commissioner of Income Tax Vs Soubhagya Manjari Devi
Orissa High Court · (1976) 105 ITR 82
Income Tax Act, 1961 — Section 275
High Courts05 Apr 1976
Commissioner of Income Tax Vs Orissa State Co-operative Housing Corporation Ltd.
Orissa High Court · (1976) 104 ITR 157
Income Tax Act, 1961 — Section 81
High Courts02 Apr 1976
Caltex (India) Ltd. Vs State of Orissa
Orissa High Court · (1976) 42 CLT 778 : (1978) 42 STC 21
Orissa Sales Tax Act, 1947 — Section 24(2)
High Courts02 Apr 1976
State of Orissa Vs Mahamaya Coconuts
Orissa High Court · (1976) 38 STC 120
Central Sales Tax Act, 1956 — Section 14