COURT ARCHIVE

Orissa High Court judgments

32,421 judgments · page 1,409 of 1,622

High Courts21 Sept 1976

Pramod Chandra Mohanti Vs Divisional Superintendent, Khurda Road Division, South Eastern Railway and Others

Orissa High Court · (1976) 42 CLT 1250

Constitution of India, 1950 — Article 311(2)Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 10, 11, 12, 13, 14Railway Services (Conduct) Rules, 1966 — Rule 3

Read judgment

High Courts20 Sept 1976

Radhika Vs State of Orissa

Orissa High Court · (1976) 42 CLT 1273 : (1977) 39 STC 93

Orissa Sales Tax Act, 1947 — Section 12(5), 24(1)

Read judgment

High Courts20 Sept 1976

Kasinath Sahoo Vs Orissa State Electricity Board

Orissa High Court · (1977) 43 CLT 29

Electricity (Supply) Act, 1948 — Section 4(5), 5Industrial Disputes Act, 1947 — Section 36APayment of Gratuity Act, 1972 — Section 2

Read judgment

High Courts20 Sept 1976

Kashinath Sahoo Vs Orissa State Electricity Board

Orissa High Court · (1977) 1 LLJ 457

Payment of Gratuity Act, 1972 — Section 2, 4

Read judgment

High Courts17 Sept 1976

Shyamsundar Sahu and Co. Vs Labour Court and Another

Orissa High Court · (1977) 43 CLT 77 : (1977) 1 LLJ 363

Industrial Disputes Act, 1947 — Section 25F, 25FF, 33C

Read judgment

High Courts17 Sept 1976Allowed

Chandrasekhar Patel Vs Ukiabati Patel and Others

Orissa High Court · AIR 1977 Ori 82 : (1976) 42 CLT 1277

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

Read judgment

High Courts17 Sept 1976Dismissed

Sitaram Beura Vs Birakishore Beura and Others

Orissa High Court · AIR 1977 Ori 65

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5

Read judgment

High Courts16 Sept 1976Allowed

Bhuyan Abdul Mahatab Khan Vs Bhuyan Abdul Seheed Khan and Others

Orissa High Court · AIR 1977 Ori 84 : (1976) 42 CLT 1238

Land Acquisition Act, 1894 — Section 18, 30

Read judgment

High Courts16 Sept 1976Dismissed

Smt. Sorojini Rath Vs Bhaskar Rath

Orissa High Court · AIR 1977 Ori 42 : (1977) 43 CLT 117

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 11

Read judgment

High Courts16 Sept 1976Allowed

Hindustan Aeronautics Limited (Koraput Division) Vs State of Orissa and Another

Orissa High Court · (1976) 38 STC 538

Limitation Act, 1963 — Section 5

Read judgment

High Courts15 Sept 1976Allowed

Dr. Harish Chandra Ray Vs K.C. Singh

Orissa High Court · AIR 1977 Ori 76

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 114, 64, 92

Read judgment

High Courts13 Sept 1976

State of Orissa Vs Pushraj Bijayakumar

Orissa High Court · (1978) 41 STC 443

Orissa Municipal Act, 1950 — Section 131(1)(kk)Orissa Sales Tax Act, 1947 — Section 2(h)

Read judgment

High Courts13 Sept 1976Allowed

Basudev Sahu Vs Krushna Chandra Sahu and Others

Orissa High Court · AIR 1977 Ori 43 : (1976) 42 CLT 1269

Read judgment

High Courts13 Sept 1976Dismissed

Sushil Kumar etc. Vs Binodini Rath and Others

Orissa High Court · AIR 1977 Ori 112

Motor Vehicles Act, 1939 — Section 110B, 110CC, 110D, 95, 96

Read judgment

High Courts09 Sept 1976Allowed

Megharaj Agarwala and Others Vs Radheshyam Agarwala

Orissa High Court · AIR 1977 Ori 138 : (1976) 42 CLT 1143

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(4)

Read judgment

High Courts08 Sept 1976Allowed

Narayan Pal and Another Vs The State of Orissa

Orissa High Court · (1977) 43 CLT 38

Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 396

Read judgment

High Courts07 Sept 1976Allowed

Aranya Kumar Panda Vs Chintamani Panda and Others

Orissa High Court · AIR 1977 Ori 87 : (1976) 42 CLT 1222

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3

Read judgment

High Courts07 Sept 1976Dismissed

Mst. Dura Deo and Others Vs Smt. Pirobati Dei and Others

Orissa High Court · AIR 1977 Ori 85 : (1976) 42 CLT 1247

Suits Valuation Act, 1887 — Section 8

Read judgment

High Courts07 Sept 1976Allowed

Gangadhar Sahu and Others Vs Chintamani Sahu and Others

Orissa High Court · (1976) 42 CLT 1218

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 4(4), 41, 5(1), 51

Read judgment

High Courts07 Sept 1976Dismissed

Cuttack Municipality Vs Shyamsundar Behera

Orissa High Court · AIR 1977 Ori 137 : (1976) 42 CLT 1283

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4

Read judgment