High Courts21 Dec 1976Allowed
Bansidhar Mohanty Vs Sarat Chandra Patnaik and Others
Orissa High Court · (1977) ACJ 248
Motor Vehicles Act, 1939 — Section 110D
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,407 of 1,622
High Courts16 Dec 1976Dismissed
N.K. Panda Vs Union of India (UOI) and Others
Orissa High Court · (1977) 44 CLT 229
Evidence Act, 1872 — Section 123, 124
High Courts15 Dec 1976
Laxminarayan and Sons. etc. Vs State Transport Authority and Others
Orissa High Court · AIR 1977 Ori 184 : (1977) 43 CLT 372
Motor Vehicles Act, 1939 — Section 45
High Courts15 Dec 1976
Commissioner of Income Tax Vs Biju Patnaik
Orissa High Court · (1977) 43 CLT 274
Income Tax Act, 1961 — Section 256, 256(1), 256(2), 271(1)
High Courts15 Dec 1976
State Vs Mitu
Orissa High Court · (1977) CriLJ 1018
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 366Evidence Act, 1872 — Section 27, 29Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Dec 1976
L.N. Patnaik Vs The State of Orissa and Others
Orissa High Court · (1977) 43 CLT 239
Orissa Municipal and N.A.C. (Council Members) Election Rules, 1950 — Rule 22, 38(3)
High Courts10 Dec 1976
Registrar of Companies Vs Utkal Distributors Private Ltd. and Others
Orissa High Court · (1978) 48 CompCas 106
Companies Act, 1956 — Section 159(1), 159(2), 162, 162(1), 166
High Courts09 Dec 1976
Ganeswar Sahu and Brothers Vs The State of Orissa
Orissa High Court · (1977) 43 CLT 504
Essential Commodities (Amendment) Act, 1974 — Section 6A, 6B, 6B(1)
High Courts09 Dec 1976
Lokanath Dash Vs State of Orissa
Orissa High Court · (1977) 43 CLT 478
Penal Code, 1860 (IPC) — Section 161
High Courts07 Dec 1976
K.S. Raghupathi Member, Land Reforms Commissioner Vs Sriram Mahakud
Orissa High Court · (1977) 43 CLT 533
Limitation Act, 1963 — Section 5Orissa Land Reforms Act, 1960 — Section 2(16), 59(2)Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 5
High Courts06 Dec 1976
T. Narayan Rao Vs Republic of India
Orissa High Court · (1977) 43 CLT 330 : (1977) CriLJ 1586
Criminal Procedure Code, 1973 (CrPC) — Section 235, 342, 484Penal Code, 1860 (IPC) — Section 161
High Courts02 Dec 1976Dismissed
The New India Assurance Co. Ltd. Vs Chairman, Board of Directors, Orissa Mining Corporation Ltd. and Others
Orissa High Court · AIR 1977 Ori 91 : (1977) 43 CLT 201
Motor Vehicles Act, 1939 — Section 95Orissa Motor Vehicles Rules, 1993 — Rule 95
High Courts01 Dec 1976Dismissed
Dadhi Baban Lenka Vs State of Orissa and Others
Orissa High Court · AIR 1977 Ori 187 : (1977) 43 CLT 316
Constitution of India, 1950 — Article 226, 311
High Courts30 Nov 1976Dismissed
Ghanashyam Martha Vs Brundaban Pradhan and Another
Orissa High Court · AIR 1977 Ori 154 : (1977) 43 CLT 453
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 2(2)
High Courts26 Nov 1976Allowed
Miss Nirupama Mohanty Vs State of Orissa and Others
Orissa High Court · AIR 1977 Ori 128
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts24 Nov 1976
Damodar Das Babaji Vs Harihar Nahak and Others
Orissa High Court · (1977) CriLJ 1392
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 397
High Courts19 Nov 1976Dismissed
Karimi Banamali Padhano Vs Gulasu Lakhano and Others
Orissa High Court · AIR 1977 Ori 128 : (1977) 43 CLT 293
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Nov 1976Dismissed
New Jothi Match Factory Vs The State of Tamil Nadu
Orissa High Court · (1977) 40 STC 224
Central Sales Tax Act, 1956 — Section 10, 10A, 8
High Courts17 Nov 1976Allowed
Ramchandra Behera and Others Vs Smt. Snehalata Dei
Orissa High Court · AIR 1977 Ori 96 : (1977) 43 CLT 599
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts15 Nov 1976Allowed
Pramilabala Barik Vs Rabindranath Barik
Orissa High Court · AIR 1977 Ori 132 : (1977) 43 CLT 98
Hindu Marriage Act, 1955 — Section 9