High Courts14 Feb 1977Dismissed
Harabati and Others Vs Jasodhara Debi and Others
Orissa High Court · AIR 1977 Ori 142 : (1977) 43 CLT 524
Hindu Succession Act, 1956 — Section 14(1)Hindu Widows Remarriage Act, 1856 — Section 2
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,406 of 1,622
High Courts08 Feb 1977Dismissed
Radhanath Rath and Another Vs Sub-divisional Judicial Magistrate and Another
Orissa High Court · (1977) 43 CLT 469
All India Services (Discipline and Appeal) Rules, 1969 — Rule 14Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 397(2)
High Courts07 Feb 1977Dismissed
Smt. Sogra Khatun Vs Bhagaban Das Khandelwal
Orissa High Court · AIR 1977 Ori 146 : (1977) 44 CLT 82
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100Transfer of Property Act, 1882 — Section 3
High Courts03 Feb 1977Dismissed
Lokanath Maharana Vs Dr. A.B. Mohanty
Orissa High Court · AIR 1977 Ori 182 : (1977) 43 CLT 520
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Feb 1977Allowed
Pravat Kumar Misra Vs Prafulla Chandra Misra and Another
Orissa High Court · AIR 1977 Ori 183 : (1977) 43 CLT 510
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts27 Jan 1977Dismissed
Orissa Co-operative Insurance Company (now) New India Assurance Company Ltd. Vs Subashini Pradhan and Others
Orissa High Court · (1977) ACJ 283
Civil Procedure Code, 1908 (CPC) — Section 110, 110(3), 115, 80, 92Motor Vehicles Act, 1939 — Section 110D, 2, 48, 57, 96(2)
High Courts22 Jan 1977Allowed
Sri. Harihar Rout Vs State of Orissa
Orissa High Court · (1978) 45 CLT 124
Criminal Procedure Code, 1973 (CrPC) — Section 221(2), 237Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411
High Courts20 Jan 1977Allowed
Arjun Behera Vs State of Orissa
Orissa High Court · (1977) 43 CLT 365
Forest Act, 1927 — Section 21, 29, 30, 31, 31(1)Orissa Forest Act, 1972 — Section 21, 22, 27(3)
High Courts19 Jan 1977Allowed
Bisweswar Pattnaik Vs Rahas Bihari Naik
Orissa High Court · (1977) 43 CLT 411
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1)
High Courts19 Jan 1977Allowed
Pranabandhu Pradhan Vs Collector and Another
Orissa High Court · (1977) 43 CLT 369
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 2Orissa Service Code, 1939 — Rule 69
High Courts18 Jan 1977
Mahadeba Debata Vs Deenabandhu Debata and Others
Orissa High Court · AIR 1977 Ori 152 : (1977) 43 CLT 414
Specific Relief Act, 1963 — Section 38
High Courts14 Jan 1977
Bargarh Co-operative Land Development Bank Ltd. Vs Khetrapal Naik
Orissa High Court · (1977) 1 LLJ 403
Industrial Disputes Act, 1947 — Section 10, 2, 2A, 4
High Courts13 Jan 1977Dismissed
Indramani Tripathy Vs Pravakar Panda
Orissa High Court · (1977) 44 CLT 248
High Courts12 Jan 1977Dismissed
Jamuna Beharani etc. Vs Patarla Polayya Desibehera
Orissa High Court · AIR 1977 Ori 119 : (1977) 43 CLT 349
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, 100
High Courts11 Jan 1977Allowed
Basanta Kumar Sahu Vs Shyamsunder Agarwalla and Others
Orissa High Court · (1977) ACJ 359
Motor Vehicles Act, 1939 — Section 110D
High Courts07 Jan 1977
N.R. Murty Vs Industrial Development Corporation of Orissa Ltd. and Others
Orissa High Court · (1977) 47 CompCas 389
Companies Act, 1956 — Section 284, 284(4), 397, 397(1), 398
High Courts04 Jan 1977
Amrit Kumar Bose Vs State of Orissa and Others
Orissa High Court · (1977) 44 CLT 258 : (1977) 43 CLT 258 : (1977) CriLJ 1169
Criminal Law (Amendment) Act, 1908 — Section 17A(1)
High Courts04 Jan 1977Allowed
Madan ' Undu Barik Vs The State
Orissa High Court · (1977) 43 CLT 512
Evidence Act, 1872 — Section 25, 27Orissa Grama Rakshi Act, 1967 — Section 3, 6, 9Orissa Grama Rakshi Rules, 1969 — Rule 16 , 17, 18, 19, 20
High Courts23 Dec 1976Allowed
Cuttack Municipality Vs Bhikari Dikshit
Orissa High Court · (1977) 43 CLT 310
Orissa Municipal Act, 1950 — Section 252, 253, 254, 255, 255(2)
High Courts21 Dec 1976Allowed
State of Orissa Vs D.M. Sahu and Another
Orissa High Court · (1977) 43 CLT 196
Criminal Procedure Code, 1973 (CrPC) — Section 262Essential Commodities Act, 1955 — Section 3, 3(2), 7Probation of Offenders Act, 1958 — Section 4