COURT ARCHIVE

Orissa High Court judgments

32,421 judgments · page 1,405 of 1,622

High Courts10 Mar 1977Dismissed

Mst. Susila Sa and Others Vs Durju and Others

Orissa High Court · AIR 1977 Ori 178 : (1977) 44 CLT 37

Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 32, 68Registration Act, 1908 — Section 58

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High Courts09 Mar 1977Allowed

Madhaba Sahu Vs Raghunath Chhotara and Others

Orissa High Court · (1977) 43 CLT 610

Orissa Estates Abolition Act, 1951 — Section 39Orissa Land Reforms Act, 1960 — Section 15, 15(1), 67

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High Courts08 Mar 1977Allowed

T. Bhagirao Vs K. Panduranga Subudhi and Others

Orissa High Court · AIR 1977 Ori 210 : (1977) 43 CLT 465

Orissa House Rent Control Act, 1958 — Section 7(4)

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High Courts04 Mar 1977

Bijayananda Patnaik Vs Union of India (UOI)

Orissa High Court · (1982) 136 ITR 861

Criminal Procedure Code, 1973 (CrPC) — Section 397, 484Income Tax Act, 1961 — Section 139, 277, 279

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High Courts04 Mar 1977Allowed

Narayan Panda Vs The State of Orissa and Another

Orissa High Court · AIR 1978 Ori 135 : (1977) 43 CLT 633

Arbitration Act, 1940 — Section 30Orissa Arbitration Rules, 1963 — Rule 3

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High Courts02 Mar 1977Allowed

Abhiram Jagadeb Vs State of Orissa

Orissa High Court · (1977) 43 CLT 562

Evidence Act, 1872 — Section 24, 5Penal Code, 1860 (IPC) — Section 409

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High Courts01 Mar 1977

Govinda Choudhury and Sons Vs Commissioner of Income Tax

Orissa High Court · (1977) 43 CLT 567 : (1977) 109 ITR 497

Income Tax Act, 1961 — Section 256(1)

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High Courts01 Mar 1977Dismissed

Magu Sahu Vs Bhramarbara Behera and Others

Orissa High Court · (1977) 44 CLT 65

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High Courts25 Feb 1977Allowed

Gourishankar Mishra Vs Sugribar Khati (dead) and after him Aswini Khati and Others

Orissa High Court · (1977) 44 CLT 1

Orissa Land Reforms Act, 1960 — Section 10, 12, 9, 9(1), 9(1A)Transfer of Property Act, 1882 — Section 106

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High Courts25 Feb 1977Dismissed

Parbati Sham Achary Vs Smt. Manasi Devi

Orissa High Court · AIR 1977 Ori 139

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Evidence Act, 1872 — Section 45Limitation Act, 1963 — Article 64 , 65

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High Courts25 Feb 1977

B.D. Jhunjhunwalla and Another Vs The State

Orissa High Court · (1977) 43 CLT 440 : (1977) CriLJ 1390

Criminal Procedure Code, 1973 (CrPC) — Section 26Factories Act, 1948 — Section 105, 92

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High Courts24 Feb 1977

Karunakar Pradhan alias Karunakar Behera Pradhan Vs Tahasildar and Others

Orissa High Court · (1977) 43 CLT 437

Limitation Act, 1908 — Section 10, 11, 12, 13, 14Limitation Act, 1963 — Section 29(2)Orissa Land Reforms Act, 1960 — Section 44(2), 63

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High Courts23 Feb 1977

RADHESHYAM AGARWALLA Vs COMMISSIONER OF Income Tax, ORISSA, AND OTHERS.

Orissa High Court · (1977) 43 CLT 393 : (1978) 113 ITR 196

Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 253, 264, 271, 274

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High Courts23 Feb 1977

Gopinath Jew Vs Rahas Mohanty

Orissa High Court · AIR 1977 Ori 181 : (1977) 43 CLT 476

Orissa Land Reforms Act, 1960 — Section 67

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High Courts23 Feb 1977

Radheshyam Agarwalla Vs Commissioner of Income Tax and Others

Orissa High Court · (1977) 43 CLT 393 : (1978) 113 ITR 196

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 274(2)

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High Courts18 Feb 1977Dismissed

Jagannath Sinha and Others Vs Khirodini and Others

Orissa High Court · (1977) ACJ 196

Motor Vehicles Act, 1988 — Section 110A

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High Courts18 Feb 1977Dismissed

Harekrushna Patnaik and Another Vs Damodar Biswal and Others

Orissa High Court · AIR 1978 Ori 118 : (1977) 43 CLT 498

Limitation Act, 1963 — Article 47Transfer of Property Act, 1882 — Section 55(1)

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High Courts15 Feb 1977Allowed

Badhoram Mistri @ Lohari Vs Dandapani Sahu

Orissa High Court · (1977) 43 CLT 584

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 41 Rule 21, Order 5 Rule 20, Order 5 Rule 20(2), 106Limitation Act, 1963 — Article 123

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High Courts15 Feb 1977Dismissed

Somanath Misra Vs Narahari Das and Others

Orissa High Court · (1977) 44 CLT 26

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High Courts15 Feb 1977Dismissed

The Managing Committee of Bhagabati Middle English School Vs Baikunthanath Mohapatra and Others Baikunthanath Mohapatra Vs Managing Committee, Bhagabati M.E. School and Others

Orissa High Court · (1977) 43 CLT 445

Orissa Education (Amendment) Act, 1974 — Section 7, 7(2), 7(3), 7(4), 7(5)

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