High Courts11 May 1977Allowed
Prafulla Kumar Samal Vs Chairman, State Transport Authority and Others
Orissa High Court · (1977) 44 CLT 181
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,403 of 1,622
High Courts10 May 1977Dismissed
Mahurilal Agarwalla Vs Dusasan Sahu and Others
Orissa High Court · (1977) 43 CLT 681
Orissa House Rent Control Act, 1967 — Section 7Orissa Land Reforms Act, 1960 — Section 14, 2(12), 2(14), 2(21), 2(31)
High Courts10 May 1977
Nilamani Ghosh and Partners Vs Income Tax Officer, Ward "B"
Orissa High Court · (1978) 111 ITR 294
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 185, 246
High Courts10 May 1977Dismissed
Ramesh Burma Vs Radhamadhab Sahu
Orissa High Court · (1977) 44 CLT 194
Penal Code, 1860 (IPC) — Section 323, 352
High Courts10 May 1977
Ajit Kumar Sur Vs Commissioner of Income Tax and Others
Orissa High Court · (1977) 44 CLT 297 : (1977) 110 ITR 114
Income Tax Act, 1961 — Section 171
High Courts10 May 1977
NILAMANI GHOSH AND PARTNERS Vs INCOME TAX OFFICER, WARD "B", CUTTACK.
Orissa High Court · (1978) 111 ITR 294
Income Tax Act, 1961 — Section 184, 246, 256
High Courts10 May 1977Dismissed
Berhampur Municipality Vs Oruganti Kondaya
Orissa High Court · (1977) 44 CLT 283
Criminal Procedure Code, 1973 (CrPC) — Section 133Orissa Municipal Act, 1950 — Section 290, 343, 344, 344(3), 383Penal Code, 1860 (IPC) — Section 268, 290
High Courts06 May 1977Dismissed
State of Orissa Vs Muralidhar Singh
Orissa High Court · (1977) 44 CLT 197
Grama Panchayat Act, 1964 — Section 97(2)Penal Code, 1860 (IPC) — Section 409
High Courts05 May 1977Allowed
Himansu Sekhar Swain Vs State of Orissa
Orissa High Court · (1977) 05 OHC CK 0005
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts04 May 1977Dismissed
Shanti and Another Vs The State
Orissa High Court · AIR 1978 Ori 19 : (1977) CriLJ 2053
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(3), 281, 364, 533Evidence Act, 1872 — Section 29, 3, 80
High Courts03 May 1977Allowed
Kamala Mundani and Others Vs Gandaram Munda and Others
Orissa High Court · AIR 1977 Ori 174 : (1977) 44 CLT 199
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 64 , 65
High Courts03 May 1977Allowed
Narayan Prasad Singh Samanta Vs Revenue Officer and Another
Orissa High Court · AIR 1977 Ori 157 : (1977) 44 CLT 10
Constitution of India, 1950 — Article 226, 226(1), 226(3)Orissa Land Reforms Act, 1960 — Section 40A
High Courts03 May 1977Allowed
Kaliprasad Das and Another Vs Gadadhar Sahu
Orissa High Court · AIR 1978 Ori 8 : (1977) 44 CLT 113
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 145Specific Relief Act, 1963 — Section 41
High Courts03 May 1977Allowed
Straw Products Limited Vs State of Orissa and Others
Orissa High Court · (1978) 42 STC 302
Central Sales Tax Act, 1956 — Section 2Constitution of India, 1950 — Article 14Sales of Goods Act, 1930 — Section 64A
High Courts02 May 1977
Nares Chandra Tripathy Vs Revenue Officer-cum-Additional Tahasildar, and Others
Orissa High Court · (1977) 44 CLT 449
Orissa Land Reforms (Amendment) Act, 1976 — Section 45AOrissa Land Reforms Act, 1960 — Section 39B, 40A, 44(3), 45, 51
High Courts30 Apr 1977Dismissed
Sradhakar Naik Vs State of Orissa and Another
Orissa High Court · (1977) 43 CLT 591
Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 13(2), 5Orissa Merged Territories (Village Offices, Abolition) Amendment Act, 1976 — Section 2, 3
High Courts28 Apr 1977Allowed
Krishna Stores Vs Commissioner of Sales Tax and Others
Orissa High Court · (1979) 43 STC 64
Civil Procedure Code, 1908 (CPC) — Section 115Income Tax Act, 1961 — Section 264
High Courts27 Apr 1977
M.S. Jaggi Vs Subaschandra Mohapatra
Orissa High Court · (1977) 44 CLT 139 : (1977) CriLJ 1902
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457, 51
High Courts27 Apr 1977Allowed
Bishnu Charan Swain Vs District Magistrate and Collector and Another
Orissa High Court · (1977) 44 CLT 241
Constitution of India, 1950 — Article 311(2)Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15Penal Code, 1860 (IPC) — Section 409
High Courts26 Apr 1977Allowed
P. Raghunath Patro Vs The State
Orissa High Court · (1977) 44 CLT 31
Penal Code, 1860 (IPC) — Section 405, 406