High Courts05 Jul 1977
State of Orissa Vs Ghenu Harijan
Orissa High Court · (1977) 44 CLT 267 : (1978) CriLJ 262
Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,402 of 1,622
High Courts04 Jul 1977
Chaitanya Mohapatra Vs State of Orissa
Orissa High Court · (1977) 44 CLT 224
Orissa Prevention of Land Encroachment Act, 1972 — Section 12(2), 3, 4, 7, 7(1)
High Courts01 Jul 1977Allowed
Bhagirathi Srichandan Vs Damodar Baral and Another
Orissa High Court · (1977) 44 CLT 255
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(3), 65, 71
High Courts28 Jun 1977Dismissed
Prafulla Chandra Deo Vs Kasinath Misra and Another
Orissa High Court · AIR 1977 Ori 198
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 17, 17(1), 17(2)
High Courts20 Jun 1977Allowed
Sanatan Mohapatra and Others Vs Hakim Mohammad Kazim Mohmmad and Others
Orissa High Court · AIR 1977 Ori 194 : (1977) 44 CLT 606
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 6 Rule 17Transfer of Property Act, 1882 — Section 54
High Courts20 Jun 1977Allowed
Baidyanath Mishra Vs Administrator Shree Jagannath Temple and Others
Orissa High Court · (1977) 44 CLT 306
Jagannath Temple (Employees Conditions of Service) Regulations, 1967 — Regulation 19Sri Jagannath Temple Act, 1954 — Section 24, 24(3), 30, 30(2), 31
High Courts06 Jun 1977
Collector Vs Harekrushna Panda
Orissa High Court · (1977) 44 CLT 49
Orissa Estates Abolition Act, 1951 — Section 5Orissa Land Reforms Act, 1960 — Section 2(31), 2(34), 36A, 39, 40A(1)
High Courts26 May 1977
Chandrabhanu Gountia Vs Durbadal Naik and Others
Orissa High Court · (1977) 44 CLT 173 : (1977) CriLJ 1593
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397
High Courts20 May 1977Allowed
The Orissa Mining Corporation Ltd. and Another Vs The Joint Secretary (Revision Application) Ministry of Finance and Others
Orissa High Court · AIR 1978 Ori 96
Constitution of India, 1950 — Article 226
High Courts19 May 1977
Collector, Koraput Vs Badar Pujari and Others
Orissa High Court · (1977) 43 CLT 695
Orissa Land Reforms Act, 1960 — Section 2(5), 32, 37, 37A, 39
High Courts19 May 1977Dismissed
Sambaru Jal and Another Vs Niladri Jal
Orissa High Court · (1977) 44 CLT 321
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 441, 447
High Courts18 May 1977Dismissed
Durjyodhan Palei and Others Vs Padana Charan Das and Others
Orissa High Court · AIR 1978 Ori 5 : (1977) 44 CLT 397
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100Specific Relief Act, 1963 — Section 16
High Courts17 May 1977
Dr. H.K. Mahatab Vs Income Tax Officer, Ward "B" and Others
Orissa High Court · (1977) 44 CLT 148
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 147, 148
High Courts17 May 1977
DR. H. K. MAHATAB Vs INCOME TAX OFFICER, WARD "B", BHUBANESWAR, AND OTHERS.
Orissa High Court · (1978) 111 ITR 900
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 147, 148, 149, 150
High Courts16 May 1977Dismissed
Jugal Kishore Mangaraj Vs State of Orissa and Others
Orissa High Court · AIR 1977 Ori 165 : (1977) 44 CLT 119
Constitution of India, 1950 — Article 311
High Courts16 May 1977
State Vs Babaji Sahoo and Another
Orissa High Court · (1977) 43 CLT 660 : (1977) CriLJ 1591
Criminal Procedure Code, 1973 (CrPC) — Section 377, 386, 397, 401Essential Commodities Act, 1955 — Section 3, 7
High Courts16 May 1977Allowed
The State Vs Biren Naik
Orissa High Court · (1977) 43 CLT 701
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 304(2), 465Penal Code, 1860 (IPC) — Section 307Probation of Offenders Act, 1958 — Section 4, 4(1)
High Courts16 May 1977Allowed
Raghu Dalei and Another Vs State of Orissa
Orissa High Court · (1977) 43 CLT 706
Orissa Forest Act, 1972 — Section 21, 33, 34, 37
High Courts13 May 1977Dismissed
Sridhar Chand Vs State of Orissa and Others
Orissa High Court · (1977) 44 CLT 126
All India Services (Discipline and Appeal) Rules, 1969 — Rule 8Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 13, 15, 15(2), 15(4)
High Courts11 May 1977Allowed
Kelu Rout Vs Jayananda Rout and Another
Orissa High Court · AIR 1977 Ori 167 : (1977) 44 CLT 186
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 54