High Courts18 Aug 1977
Joyanarayan Redarnath Vs Commissioner of Income Tax
Orissa High Court · (1977) 44 CLT 484 : (1980) 122 ITR 619
Income Tax Act, 1961 — Section 143(3), 271(1), 40
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,400 of 1,622
High Courts17 Aug 1977Dismissed
Nanda Kishore Moharana Vs Mahabir Prasad Lath
Orissa High Court · AIR 1978 Ori 129 : (1977) 44 CLT 505
Civil Procedure Code Amendment Act, 1976 — Section 97(2)Civil Procedure Code, 1908 (CPC) — Section 47General Clauses Act, 1897 — Section 6
High Courts17 Aug 1977Allowed
Harekrishna Samantaray Vs Tara Dibya and Another
Orissa High Court · (1977) 44 CLT 501
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 6, Order 33 Rule 9
High Courts12 Aug 1977
Commissioner of Income Tax Vs Panda and Co.
Orissa High Court · (1979) 118 ITR 915
Income Tax Act, 1961 — Section 184(7), 256, 263
High Courts12 Aug 1977Allowed
Prafulla Kumar Panda Vs The State
Orissa High Court · (1977) 44 CLT 428
Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts12 Aug 1977Dismissed
Dayanidhi Sarangi and Others Vs State of Orissa
Orissa High Court · (1977) 44 CLT 466
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 496, 497(5), 498, 498(2)Penal Code, 1860 (IPC) — Section 147, 149, 323, 324
High Courts11 Aug 1977Dismissed
Engineers Corporation Vs State of Orissa
Orissa High Court · (1977) 44 CLT 347
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2A)
High Courts11 Aug 1977
DEVAMANI ATHA Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1978) 112 ITR 837
High Courts11 Aug 1977
Commissioner of Income Tax Vs K.C. Behera and Others
Orissa High Court · (1978) 124 ITR 514
Income Tax Act, 1961 — Section 131, 271(1)
High Courts11 Aug 1977
Trailokyanath Mohanty Vs Commissioner of Income Tax
Orissa High Court · (1977) 110 ITR 254
Income Tax Act, 1961 — Section 15
High Courts11 Aug 1977
Devamani Atha Vs Commissioner of Income Tax
Orissa High Court · (1978) 112 ITR 837
High Courts11 Aug 1977
COMMISSIONER OF Income Tax, ORISSA Vs K. C. BEHERA AND OTHERS.
Orissa High Court · (1980) 124 ITR 514
Income Tax Act, 1961 — Section 271
High Courts10 Aug 1977Dismissed
D. Jairaj Vs Jeypore Sugar Co. Ltd. and Others
Orissa High Court · AIR 1978 Ori 78 : (1977) 44 CLT 368
Orissa House Rent Control Act, 1968 — Section 2(5), 7
High Courts10 Aug 1977Dismissed
State of Orissa Vs Dunda Oram and Others
Orissa High Court · AIR 1978 Ori 74
Evidence Act, 1872 — Section 57Land Acquisition Act, 1894 — Section 23
High Courts09 Aug 1977Dismissed
Sevak Nayak and Others Vs Ramkurshna Mollana and Others
Orissa High Court · AIR 1978 Ori 82 : (1977) 44 CLT 576
Transfer of Property Act, 1882 — Section 44, 53A, 54
High Courts08 Aug 1977Allowed
Jani Dondosena and Others Vs Signo Bodamundi and Others
Orissa High Court · (1977) 44 CLT 350
Civil Procedure Code, 1908 (CPC) — Section 145, 145(1), 146, 148
High Courts06 Aug 1977Allowed
Nirmal Chandra Mohanty Vs State of Orissa and Others
Orissa High Court · (1978) 45 CLT 18
Constitution of India, 1950 — Article 226, 227, 309Orissa Industries Service Rules, 1971 — Rule 21, 4(3)
High Courts05 Aug 1977Allowed
Govindaram Jhunjhunwalla Vs State of Orissa and Another
Orissa High Court · (1977) 44 CLT 416
Minimum Wages Act, 1948 — Section 27, 5(1), 9
High Courts04 Aug 1977Allowed
Arjuna Patra and Jugal Kishore Agarwal Vs State of Orissa and Others
Orissa High Court · (1977) 44 CLT 439
Orissa Municipal (Councillors) Election Rules, 1950 — Rule 61Orissa Municipal Act, 1950 — Section 39, 47, 47(1), 47(2)Orissa Municipal Rules, 1953 — Rule 8
High Courts04 Aug 1977Allowed
The Municipal Council Vs Rajani Kanta Padhi
Orissa High Court · (1977) 44 CLT 488
Orissa Municipal Act, 1950 — Section 402, 9