High Courts06 Sept 1977
Paramananda Mohanty and Others Vs Bira Behera and Others
Orissa High Court · AIR 1978 Ori 114 : (1978) 45 CLT 83
Criminal Procedure Code, 1973 (CrPC) — Section 146
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,399 of 1,622
High Courts06 Sept 1977Dismissed
Sailendra Kishore Patnaik Vs Harekrushna Satpathy and Others
Orissa High Court · AIR 1978 Ori 125 : (1977) 44 CLT 597
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 3, 64
High Courts02 Sept 1977
Tripty Drinks Pvt. Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1977) 09 OHC CK 0010
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts31 Aug 1977Dismissed
Ananda Charan Swain Vs State of Orissa and Others
Orissa High Court · (1978) 45 CLT 129
Constitution of India, 1950 — Article 14, 16, 226, 227, 309Industrial Disputes Act, 1947 — Section 2A, 9
High Courts30 Aug 1977
Aska Co-operative Sugar Industries Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1978) 113 ITR 376
High Courts30 Aug 1977Dismissed
Jhata Mallik and Others Vs Tinkadi Chand Mandal and Others
Orissa High Court · AIR 1978 Ori 127 : (1977) 44 CLT 594
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
High Courts30 Aug 1977Dismissed
Executive Engineer, R.E. Division Vs Gangaram Chhapolia
Orissa High Court · (1978) 45 CLT 197
Arbitration Act, 1940 — Section 5, 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Section 21
High Courts29 Aug 1977
Kshetramohan Mohanty Vs State of Orissa and Others
Orissa High Court · (1978) 45 CLT 59
Bihar and Orissa General Clauses Act, 1917 — Section 23 , 24, 25, 26, 27Constitution of India, 1950 — Article 243General Clauses Act, 1897 — Section 14, 16, 20 , 21, 22
High Courts29 Aug 1977Allowed
Gangaram Singh alias Beldar Vs Mayadhar Mund and Another
Orissa High Court · (1977) 44 CLT 332
Orissa Land Reforms Act, 1960 — Section 2(14), 2(4), 22, 22(1), 23
High Courts26 Aug 1977
Madan Mohan Khatua Vs State of Orissa and Others
Orissa High Court · (1977) 44 CLT 490
High Courts25 Aug 1977
I. RAMAKRISHNAIAH and SONS Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1978) 111 ITR 296
Income Tax Act, 1961 — Section 143, 144, 170, 187, 188Partnership Act, 1932 — Section 42
High Courts25 Aug 1977
I. Ramakrishnaiah and Sons Vs Commissioner of Income Tax
Orissa High Court · (1978) 111 ITR 296
Income Tax Act, 1961 — Section 170, 187, 187(2), 188Partnership Act, 1932 — Section 42
High Courts23 Aug 1977Allowed
Padma Lochan Dash Vs State of Orissa and Others
Orissa High Court · (1977) 44 CLT 532
High Courts23 Aug 1977
B.N. Sharma Vs Commissioner of Income Tax
Orissa High Court · (1977) 110 ITR 538
Income Tax Act, 1961 — Section 271(1), 274
High Courts22 Aug 1977
Commissioner of Income Tax Vs Middle East Construction Equipments
Orissa High Court · (1979) 117 ITR 382
Income Tax Act, 1961 — Section 36(1)
High Courts22 Aug 1977Dismissed
Ramkali Bibi alias Surjbala Vs Gaurishankar Mishra and Others
Orissa High Court · (1977) 44 CLT 528
Constitution of India, 1950 — Article 226Orissa Land Reforms Act, 1960 — Section 4(1), 4(5)
High Courts18 Aug 1977
Commissioner of Wealth-tax Vs I. Butchi Krishna
Orissa High Court · (1977) 44 CLT 459 : (1979) 119 ITR 8
Wealth Tax Act, 1957 — Section 5(1A)Wealth Tax Rules, 1957 — Rule 2, 2(3), 2D
High Courts18 Aug 1977
Chintamani Acharya and Another Vs State of Orissa and Others
Orissa High Court · AIR 1978 Ori 87
Constitution of India, 1950 — Article 16
High Courts18 Aug 1977Dismissed
Padan Mallik Vs Sakhia Bewa and Another
Orissa High Court · AIR 1978 Ori 132 : (1977) 44 CLT 477
High Courts18 Aug 1977Allowed
Anadi Behera Vs Khatun Nisa Bibi
Orissa High Court · AIR 1978 Ori 151 : (1977) 44 CLT 624
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17