High Courts10 Oct 1977Allowed
Bansidhar Maharana Vs The Orissa State Road Transport Corporation
Orissa High Court · (1978) ACJ 145
Motor Vehicles Act, 1988 — Section 110D
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,398 of 1,622
High Courts06 Oct 1977Allowed
Smt. Dhanmati Dei Vs Keshaba Mahatanta and Others
Orissa High Court · AIR 1978 Ori 52
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts05 Oct 1977Partly Allowed
D.N. Joshi Vs State of Orissa and Others
Orissa High Court · (1977) 44 CLT 635
Motor Vehicles Act, 1939 — Section 43(1), 44, 44(3), 44(4)Orissa Motor Vehicles Rules, 1993 — Rule 65B
High Courts03 Oct 1977Dismissed
State of Orissa Vs Gangaram Chhapolia
Orissa High Court · (1977) 44 CLT 603
Arbitration Act, 1940 — Section 33, 37, 39Limitation Act, 1963 — Article 18
High Courts30 Sept 1977Allowed
Golak Chandra Das Vs Kousalya Nayak and Others
Orissa High Court · (1978) ACJ 48
Motor Vehicles Act, 1988 — Section 110B, 110D
High Courts27 Sept 1977Dismissed
S. Suryanarayana and Others Vs N. Adinarayana
Orissa High Court · (1978) 45 CLT 157
Provincial Insolvency Act, 1920 — Section 3, 75, 75(2)Succession Act, 1925 — Section 299
High Courts27 Sept 1977Dismissed
Ahsan Mahammad Vs The State of Orissa and Others
Orissa High Court · (1977) 44 CLT 568
Orissa Forest Contract Rules, 1966 — Rule 17, 25
High Courts24 Sept 1977
Mangal Prasad Patel and Another Vs Draupadi Patel
Orissa High Court · (1977) 44 CLT 446
Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 13(1), 13(2)
High Courts23 Sept 1977Allowed
Jagabandhu Naik and Another Vs Managing Director, Orissa State Road Transport Corporation
Orissa High Court · (1977) ACJ 541
High Courts23 Sept 1977
Panu Vs State of Orissa
Orissa High Court · (1977) 44 CLT 643 : (1978) CriLJ 690
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Sept 1977Allowed
Nabakishore Dash and Krushna Chandra Sahu Vs Republic of India
Orissa High Court · (1977) 44 CLT 588
Import (Control) Order, 1955 — Section 5Imports and Exports (Control) Act, 1947 — Section 3, 5, 7
High Courts22 Sept 1977
State of Orissa Vs Raghunath Jena and Others
Orissa High Court · (1977) 44 CLT 513 : (1978) CriLJ 1059
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Sept 1977Allowed
National Insurance Company Ltd. Vs Harerrushna Sahu and Others
Orissa High Court · (1977) ACJ 512
Motor Vehicles Act, 1939 — Section 95Workmens Compensation Act, 1923 — Section 110AA, 2, 3(5)
High Courts20 Sept 1977Dismissed
Bipin and Others Vs Rudranarayan Misra and Others
Orissa High Court · AIR 1978 Ori 203
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100 , 101
High Courts20 Sept 1977Dismissed
Haripada Das Vs Utkal University
Orissa High Court · AIR 1978 Ori 68 : (1978) 45 CLT 24
Utkal University Regulations — Regulation 31
High Courts14 Sept 1977Dismissed
Binayak Mohapatro and Others Vs Jagilal Nayak and Others
Orissa High Court · (1977) 44 CLT 650
Orissa Estates Abolition Act, 1951 — Section 39, 6, 7, 8, 8(1)
High Courts13 Sept 1977
P. Vasudeva Rao Vs The State of Orissa
Orissa High Court · (1977) 44 CLT 538 : (1978) CriLJ 1396
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5
High Courts12 Sept 1977Dismissed
Fakir Senapati Vs Tahsildar and Others
Orissa High Court · AIR 1978 Ori 123 : (1977) 44 CLT 583
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 37Transfer of Property Act, 1882 — Section 105
High Courts09 Sept 1977Dismissed
The Bengal Builders and Traders Private Limited Vs Orissa Textile Mills Limited
Orissa High Court · (1977) 44 CLT 619
Companies Act, 1956 — Section 431(1), 433, 434
High Courts06 Sept 1977Allowed
Manhu Mallik and Another Vs Smt. Gedi Dei and Others
Orissa High Court · AIR 1977 Ori 216 : (1977) 44 CLT 561
Orissa Land Reforms Act, 1960 — Section 15, 15(7), 67